COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,650 of 4,620

High Courts04 Oct 2005Dismissed

Ankit Pipes Pvt. Ltd. and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 142 PLR 652 : (2006) 1 RCR(Civil) 154

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227

High Courts04 Oct 2005

Ashok Kumar and others Vs Balraj Kaushal and another

Punjab And Haryana At Chandigarh · (2006) 1 ILR (P&H) 700 : (2006) 2 RCR(Civil) 438 : (2006) 1 RCR(Rent) 408

High Courts04 Oct 2005Allowed

Sant Baba Darshan Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 940

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307

High Courts04 Oct 2005Dismissed

Fancy Agriculture Works Vs Sunil Kumar and Others

Punjab And Haryana At Chandigarh · (2006) 142 PLR 582 : (2006) 2 RCR(Civil) 144 : (2006) 1 RCR(Rent) 279

Constitution of India, 1950 — Article 227

High Courts04 Oct 2005Dismissed

Iqbal Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 836

Punjab Panchayati Raj Act, 1994 — Section 26

High Courts03 Oct 2005Allowed

Ram Sarup Vs State of Haryana

Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 1080

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

High Courts03 Oct 2005Dismissed

Kiran Finance Company Vs Sukhdev Kishan

Punjab And Haryana At Chandigarh · (2006) 2 ALT(Cri) 1 : (2006) 4 BC 504 : (2006) CriLJ 766 : (2006) 142 PLR 264 : (2005) 4 RCR(Civil) 669 : (2005) 4 RCR(Criminal) 917

Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1908 — Section 20Limitation Act, 1963 — Section 19

High Courts03 Oct 2005

Pasupati Spinning and Weaving Mills Ltd. Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2006) 197 ELT 37

Constitution of India, 1950 — Article 226

High Courts30 Sept 2005Dismissed

Pawan Kumar and Others Vs Mangli Devi and Others

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 204 : (2006) 142 PLR 641 : (2006) 2 RCR(Civil) 159

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 100

High Courts30 Sept 2005

Harbhajan Singh Vs Balbir Kaur and another

Punjab And Haryana At Chandigarh · (2006) 1 FJCC 580 : (2006) 2 RCR(Civil) 784

High Courts30 Sept 2005Dismissed

Housing Board and Another Vs Registered Firm Baldev Krishan Gupta and Another

Punjab And Haryana At Chandigarh · (2006) 3 ARBLR 183 : (2006) 142 PLR 647 : (2006) 1 RCR(Civil) 152

Arbitration Act, 1940 — Section 14, 17

High Courts30 Sept 2005Allowed

State of Haryana Vs Ram Parshad

Punjab And Haryana At Chandigarh · (2006) CriLJ 1001 : (2005) 4 RCR(Criminal) 976

Criminal Procedure Code, 1973 (CrPC) — Section 311, 401Evidence Act, 1872 — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

High Courts29 Sept 2005Allowed

Rajbir Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 925

Penal Code, 1860 (IPC) — Section 223, 224

High Courts28 Sept 2005Dismissed

Som Dev and Others Vs Rati Ram and Another

Punjab And Haryana At Chandigarh · (2006) 142 PLR 609 : (2006) 1 RCR(Civil) 209

Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17, 17(2)

High Courts28 Sept 2005

State of Haryana Vs Anand

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 298

Penal Code, 1860 (IPC) — Section 120B, 302

High Courts28 Sept 2005Allowed

Harbhagwant Singh Dhillon Vs Haryana Roadways and Others

Punjab And Haryana At Chandigarh · (2006) 1 ACC 336 : (2006) ACJ 1367 : (2006) 142 PLR 122

High Courts28 Sept 2005

Sukhdev Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) CriLJ 109

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts28 Sept 2005Dismissed

Nirmal Singh (Deceased) through L.Rs. and Others Vs Kartar Singh (Deceased) through L.Rs. and Others

Punjab And Haryana At Chandigarh · (2006) 1 CivCC 670 : (2006) 142 PLR 448 : (2006) 1 RCR(Civil) 92

Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17, 17(2)

High Courts28 Sept 2005Dismissed

Surjit Kaur Vs Improvement Trust and Others

Punjab And Haryana At Chandigarh · (2006) 142 PLR 428 : (2006) 1 RCR(Civil) 146

Constitution of India, 1950 — Article 226

High Courts28 Sept 2005Allowed

Surinder Mohan Chopra Vs Smt. Nirmala Chopra

Punjab And Haryana At Chandigarh · (2006) 143 PLR 820 : (2006) 3 RCR(Civil) 473

Hindu Marriage Act, 1955 — Section 13 , 13(1)