High Courts18 Oct 2005Allowed
Prem Chand Vs Chetan Dass
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 41 : (2006) 142 PLR 604 : (2006) 1 RCR(Civil) 164
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,649 of 4,620
High Courts10 Oct 2005
Arun Kumar Vs Divisional Commissioner, Patiala and another
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Civil) 804
High Courts10 Oct 2005
Bachan Singh and another Vs Sudershan Chand and others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 785
High Courts10 Oct 2005Dismissed
Sheela Devi and Others Vs Lal Chand and Another
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 237 : (2006) 4 CivCC 111 : (2006) 142 PLR 379 : (2006) 1 RCR(Civil) 96
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 8
High Courts07 Oct 2005Allowed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Hamira Rice Trading Co. and Another
Punjab And Haryana At Chandigarh · (2006) 2 ARBLR 234 : (2006) 142 PLR 251 : (2006) 1 RCR(Civil) 669
Arbitration and Conciliation Act, 1996 — Section 14(2)Constitution of India, 1950 — Article 227
High Courts07 Oct 2005Dismissed
Haryana Urban Development Authority and Another Vs Satpal Gupta
Punjab And Haryana At Chandigarh · AIR 2006 P&H 98 : (2006) 142 PLR 377 : (2006) 1 RCR(Civil) 150
Civil Procedure Code, 1908 (CPC) — Section 100, 151Haryana Urban Development Authority Act, 1977 — Section 55Limitation Act, 1963 — Section 5
High Courts07 Oct 2005Dismissed
Punjab State and Others Vs Shri Sadhu Ram
Punjab And Haryana At Chandigarh · (2006) 2 ARBLR 355 : (2006) 142 PLR 644
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 20(C)
High Courts06 Oct 2005Allowed
Arun Jha and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 300
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323
High Courts06 Oct 2005
Sardara Singh and others Vs Jagir Singh
Punjab And Haryana At Chandigarh · (2005) 10 P&H CK 0055
High Courts06 Oct 2005Allowed
K.J. Wadhan and Others Vs Dilar Singh
Punjab And Haryana At Chandigarh · (2006) 2 BC 372
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 340(1), 482Limitation Act, 1963 — Section 18Penal Code, 1860 (IPC) — Section 120B, 193, 209, 210, 419
High Courts06 Oct 2005Dismissed
Dashrath Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 10 P&H CK 0024
Penal Code, 1860 (IPC) — Section 376, 511
High Courts06 Oct 2005Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 707
Penal Code, 1860 (IPC) — Section 307, 450
High Courts06 Oct 2005Allowed
K.J. Wadhan and others Vs Dilar Singh
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 999
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Oct 2005Dismissed
Harcharan Dass and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 987
Penal Code, 1860 (IPC) — Section 304B
High Courts05 Oct 2005Allowed
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 872
Penal Code, 1860 (IPC) — Section 324, 326
High Courts05 Oct 2005Allowed
Prithi Singh Vs Saran Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 337 : (2006) 144 PLR 293 : (2006) 4 RCR(Civil) 66
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 35A
High Courts05 Oct 2005
Vir Sanghvi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) CriLJ 1079 : (2006) 1 RCR(Criminal) 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts05 Oct 2005Allowed
Bishan Singh (deceased) by his L.Rs. Vs Saran Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 209 : (2006) 144 PLR 667 : (2006) 4 RCR(Civil) 226
High Courts05 Oct 2005Allowed
Vijay Kumar Puri Vs Pal Singh
Punjab And Haryana At Chandigarh · (2005) 10 P&H CK 0012
High Courts04 Oct 2005Allowed
Dharam Pal Vs Smt. Pushpa Devi
Punjab And Haryana At Chandigarh · AIR 2006 P&H 59 : (2006) 1 CivCC 263 : (2006) 3 CivCC 168 : (2005) 4 RCR(Civil) 717