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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,647 of 4,620

High Courts25 Oct 2005Dismissed

Rakesh Bhargav Vs Akhil Bhartiya Bhargav Sabha

Punjab And Haryana At Chandigarh · AIR 2006 P&H 103 : (2006) 2 CivCC 505 : (2006) 142 PLR 491 : (2006) 1 RCR(Civil) 430 : (2006) 1 RCR(Rent) 97

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 100Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3) , 13(1)Transfer of Property Act, 1882 — Section 1(3) , 106
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High Courts24 Oct 2005Allowed

Kusum Rani Vs Yashwant Rai

Punjab And Haryana At Chandigarh · (2006) 142 PLR 545 : (2006) 2 RCR(Civil) 176 : (2006) 1 RCR(Rent) 285

East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts24 Oct 2005Dismissed

Manju Devi Vs Prem Parkash and Others

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 81 : (2006) 142 PLR 564 : (2006) 2 RCR(Civil) 230

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
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High Courts21 Oct 2005

Om Prakash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) CriLJ 487 : (2006) 1 RCR(Criminal) 154

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 303, 304II, 305, 308
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