COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,645 of 4,620

High Courts10 Nov 2005

Uzoma Gabriel Nwachukwu Vs State of U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 297

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391, 482Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50

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High Courts10 Nov 2005Allowed

Bablu Kumar Yadav Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 237

Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts10 Nov 2005Allowed

Uzoma Gabriel Nwachukwu Vs State of U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 293

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21

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High Courts09 Nov 2005Dismissed

Bant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 814

Opium Act, 1978 — Section 9

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High Courts09 Nov 2005Dismissed

Santokh Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 834

Penal Code, 1860 (IPC) — Section 304A

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High Courts09 Nov 2005Dismissed

Lakhwinder Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 11 P&H CK 0062

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts09 Nov 2005

Vijay Kumar and others Vs Sarita Devi

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 681

Penal Code, 1860 (IPC) — Section 406, 498

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High Courts09 Nov 2005Allowed

Mathura Dass Gupta Vs State of Haryana State of Haryana Vs Ami Lal

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 566

Prevention of Corruption Act, 1988 — Section 7

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High Courts09 Nov 2005

Sawinder Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) CriLJ 761 : (2006) 2 RCR(Criminal) 282

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts09 Nov 2005Allowed

Ishar Dass and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 179

Penal Code, 1860 (IPC) — Section 304B

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High Courts08 Nov 2005Dismissed

State of Punjab Vs Jarnail Singh

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 712

Penal Code, 1860 (IPC) — Section 409

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High Courts08 Nov 2005Allowed

Harjit Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 942

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts08 Nov 2005Allowed

Dr. Satish Kumar Thukral Vs Prem

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 491

Penal Code, 1860 (IPC) — Section 323, 354

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High Courts08 Nov 2005Dismissed

Raman Kumar and Another Vs Chet Singh

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 75 : (2006) 142 PLR 532 : (2006) 1 RCR(Rent) 311

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

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High Courts08 Nov 2005Dismissed

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 1 DMC 466 : (2006) 1 RCR(Criminal) 158

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306

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High Courts08 Nov 2005

Lakhwinder Singh Vs Jasbir Singh Bir

Punjab And Haryana At Chandigarh · (2006) CriLJ 1011 : (2006) 142 PLR 727 : (2006) 1 RCR(Civil) 111

Contempt of Courts Act, 1971 — Section 12

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High Courts07 Nov 2005

Mt. Shankri Vs Nathu Ram

Punjab And Haryana At Chandigarh · (2005) 11 P&H CK 0060

Municipal Act — Section 193

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High Courts07 Nov 2005Dismissed

Kumar Brothers (Chemists) Pvt. Ltd. Vs Union Territory of Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 2006 P&H 100

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts07 Nov 2005Allowed

Kishan Singh Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 142 PLR 237

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High Courts07 Nov 2005Dismissed

Joginder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 468

Penal Code, 1860 (IPC) — Section 302

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