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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,643 of 4,620

High Courts29 Nov 2005Dismissed

Smt. Sunehri Devi Vs Pritam Singh and Others

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 302 : (2006) 143 PLR 397 : (2006) 2 RCR(Civil) 1

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 80Registration Act, 1908 — Section 17(2)
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High Courts28 Nov 2005Dismissed

Jagmal Singh Vs Afrik Farm Pvt. Ltd. and Another

Punjab And Haryana At Chandigarh · (2006) 142 PLR 535 : (2006) 2 RCR(Civil) 143

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227Punjab Land Revenue Act, 1887 — Section 45
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High Courts18 Nov 2005Dismissed

Mangal Das and Others Vs Johri

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 273 : (2006) 143 PLR 557 : (2006) 2 RCR(Civil) 149

Civil Procedure Code, 1908 (CPC) — Section 11
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