High Courts16 Sept 2005Dismissed
Karnail Singh Vs Gurbax Singh and Others
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 747 : (2006) 142 PLR 617 : (2006) 1 RCR(Civil) 218
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,653 of 4,620
High Courts16 Sept 2005Allowed
Lorna Joanee Williams (Mrs.) Vs Deputy Commissioner-cum-Marriage Officer and Another
Punjab And Haryana At Chandigarh · (2006) 2 DMC 608 : (2006) 142 PLR 352
High Courts16 Sept 2005
Shri Ram Singh Vs Gram Panchayat, Kandia and another
Punjab And Haryana At Chandigarh · (2006) 1 ICC 433 : (2005) 4 Law Herald 506 : (2005) 4 RCR(Civil) 663
High Courts16 Sept 2005
Varinder Kaur and Others Vs Ravinder Pal Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 566 : (2006) 1 RCR(Rent) 350
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts16 Sept 2005Allowed
Anand Vs Smt. Darshna Devi and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 714 : (2006) 1 RCR(Rent) 80
High Courts15 Sept 2005Dismissed
Anupam and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 852 : (2006) 1 RCR(Criminal) 56
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27, 8
High Courts15 Sept 2005Dismissed
Shisha Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 89 : (2005) 4 RCR(Civil) 657
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts15 Sept 2005Allowed
Manjeet Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2006) 108 FLR 505 : (2005) 141 PLR 843
State Bank of Patiala (Employees) Pension Regulations, 1995 — Regulation 3, 3(7), 34, 34(1), 34(2)
High Courts15 Sept 2005Dismissed
Chander Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 910
Penal Code, 1860 (IPC) — Section 342, 506
High Courts15 Sept 2005Allowed
Kaithal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 839
Constitution of India, 1950 — Article 14, 226
High Courts15 Sept 2005Dismissed
Atul Glass Industries Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 109 FLR 968 : (2006) 142 PLR 437
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(3), 12(3), 2Trades Disputes (Arbitration and Inquiry) Ordinance, 1941 — Section 2(1)
High Courts15 Sept 2005
Marry Gold Co-operative Labour Contractor Society Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 3 PLR 839 : (2005) 4 RCR(Civil) 369
High Courts14 Sept 2005Allowed
Hardayan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 689
Penal Code, 1860 (IPC) — Section 279, 337
High Courts14 Sept 2005Dismissed
Jai Singh Vs Haryana Agro Industries Corpn. Ltd., Narnaul
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 936
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts14 Sept 2005Allowed
Harpal Singh Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 271 : (2005) 4 RCR(Civil) 787
Land Acquisition Act, 1894 — Section 18, 4
High Courts14 Sept 2005
Avtar Singh Vs Singh Finance
Punjab And Haryana At Chandigarh · (2007) 1 BC 352 : (2006) 2 CivCC 300 : (2006) 142 PLR 687
High Courts14 Sept 2005Allowed
Kanhi Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 684
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2005Dismissed
Pardeep Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) 09 P&H CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts12 Sept 2005
Gurmail Singh (Died) Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 246 : (2005) 4 RCR(Civil) 786
High Courts12 Sept 2005
Milli Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · (2006) 1 FJCC 263 : (2006) 1 HLR 39 : (2006) 1 ICC 332 : (2006) 1 Marr.LJ 574 : (2005) 4 RCR(Civil) 422