High Courts19 Jan 2007
Avery Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 292 ITR 493
Income Tax Act, 1961 — Section 254, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,518 of 4,620
High Courts19 Jan 2007Allowed
Balwinder Kaur Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 74 : (2007) 2 CivCC 587 : (2007) 2 CivCC 587 : (2007) 3 RCR(Civil) 433
Hindu Marriage Act, 1955 — Section 11, 12, 13, 15, 16Penal Code, 1860 (IPC) — Section 494Special Marriage Act, 1954 — Section 16
High Courts19 Jan 2007
State of Haryana Vs Malu Ram and another
Punjab And Haryana At Chandigarh · (2007) 3 PLR 370
High Courts19 Jan 2007Allowed
Mrs. Meena Kumari and Another Vs General Public and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 51 : (2007) 4 CivCC 165 : (2007) 4 CivCC 165 : (2007) 5 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Section 152Succession Act, 1925 — Section 372
High Courts19 Jan 2007
Sukhbir Singh and etc. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) CriLJ 2698
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 323, 34, 344, 364
High Courts19 Jan 2007
Ranbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 708
Penal Code, 1860 (IPC) — Section 398, 401
High Courts18 Jan 2007Dismissed
Rajendra Nath Datt and Others Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2007) 2 DMC 447 : (2007) 2 RCR(Criminal) 254
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts18 Jan 2007
Badal alias Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 361, 366A, 376, 419
High Courts18 Jan 2007Dismissed
State of Punjab Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 DMC 245
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Jan 2007
Max Estates Limited and Another Vs Malsi Estates Limited
Punjab And Haryana At Chandigarh · (2008) 141 CompCas 341 : (2007) 146 PLR 395 : (2008) 86 SCL 219
COMPANIES ACT, 1956 — Section 391, 394
High Courts18 Jan 2007Dismissed
Jasbir Singh Bansal and Others etc. Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 109 : (2007) 2 RCR(Civil) 619
High Courts18 Jan 2007Dismissed
Commissioner of Income Tax Vs Jeeta Khan
Punjab And Haryana At Chandigarh · (2007) 211 CTR 479 : (2007) 292 ITR 597 : (2007) 160 TAXMAN 373
Income Tax Act, 1961 — Section 260A
High Courts18 Jan 2007
Naresh Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 4796 : (2007) 2 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts18 Jan 2007Dismissed
Maman Ram Vs Kuldip and others
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0040
High Courts18 Jan 2007Allowed
Baljit Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts18 Jan 2007Allowed
Amrit Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 408 : (2007) 2 RCR(Criminal) 426
Criminal Procedure Code, 1973 (CrPC) — Section 293, 293(1), 293(2), 311, 313
High Courts17 Jan 2007Dismissed
Baldev Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 670
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 235Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts17 Jan 2007Allowed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 826
Criminal Procedure Code, 1973 (CrPC) — Section 164, 165, 482Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts17 Jan 2007
Commissioner of Income Tax Vs A.S. Aulakh
Punjab And Haryana At Chandigarh · (2008) 308 ITR 27 : (2008) 304 ITR 27 : (2010) 192 TAXMAN 306
Income Tax Act, 1961 — Section 54F
High Courts17 Jan 2007
Mittal Alloys and Steels Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 212 CTR 502 : (2008) 299 ITR 291
Income Tax Act, 1961 — Section 139, 143, 144B, 153, 292B