High Courts17 Jan 2007
Commissioner of Income Tax Vs Air Craft Radio Corporation
Punjab And Haryana At Chandigarh · (2007) 211 CTR 485 : (2007) 292 ITR 64 : (2007) 163 TAXMAN 387
Income Tax Act, 1961 — Section 133A, 133A, 143, 143, 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,519 of 4,620
High Courts17 Jan 2007
Commissioner of Income Tax Vs Jiwan Singh Parshotam Dass
Punjab And Haryana At Chandigarh · (2008) 172 TAXMAN 225
Income Tax Act, 1961 — Section 271(1)(c)
High Courts17 Jan 2007
Commissioner of Income Tax Vs Sunder Dass Setia
Punjab And Haryana At Chandigarh · (2007) 291 ITR 480
Income Tax Act, 1961 — Section 154, 80J
High Courts17 Jan 2007Allowed
Ravinder Singh Sodhi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 759
Arbitration Act, 1940 — Section 30, 33
High Courts17 Jan 2007Dismissed
Sita Ram Chauhan @ S.R. Chauhan Vs Smt. Ramesh Kumari @ Smt. Sunita
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 470
High Courts17 Jan 2007
Rabinder Singh Sodhi Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 2 PLR 759 : (2007) 2 RCR(Civil) 210
High Courts17 Jan 2007
Smt. Dhanpati Devi Vs Gurbachan Lal and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 66 : (2007) 147 PLR 729 : (2007) 3 RCR(Civil) 808
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Jan 2007Allowed
Sube Singh Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 514 : (2007) 146 PLR 361 : (2007) 2 RCR(Civil) 205
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 17
High Courts17 Jan 2007Allowed
Jagdev Singh and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 118 : (2007) 2 CivCC 261 : (2007) 1 RCR(Civil) 794 : (2007) 1 RCR(Rent) 196
Civil Procedure Code Amendment Act, 1999 — Section 12Civil Procedure Code, 1908 (CPC) — Section 105, 115, 115(1)Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 2007
Ami Chand Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2007) 146 PLR 720 : (2007) 2 RCR(Civil) 139
Arbitration Act, 1940 — Section 33
High Courts17 Jan 2007
State of Haryana and Another Vs Kapoor Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 647 : (2007) 2 RCR(Civil) 708
High Courts17 Jan 2007
Commissioner of Income Tax Vs Karanbir Singh
Punjab And Haryana At Chandigarh · (2008) 214 CTR 585 : (2008) 303 ITR 231
Income Tax Act, 1961 — Section 256, 45
High Courts17 Jan 2007Allowed
Bhupinder Singh and Others Vs B.S. Sekhon, PCS and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 658 : (2007) 2 RCR(Criminal) 607
Contempt of Courts Act, 1971 — Section 10, 12Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(i)(d), 7
High Courts17 Jan 2007
Commissioner of Income Tax Vs Leader Valves Ltd.
Punjab And Haryana At Chandigarh · (2007) 295 ITR 273
Income Tax Act, 1961 — Section 143(3), 156, 215
High Courts16 Jan 2007
Commissioner of Income Tax Vs Upper India Steel Manufacturing and Engineering Co. P. Ltd.
Punjab And Haryana At Chandigarh · (2007) 292 ITR 81
Income Tax Act, 1961 — Section 209A, 216
High Courts16 Jan 2007
Sudagar Khan and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts16 Jan 2007Dismissed
Bikkar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0017
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts15 Jan 2007
Mrs. P. Kropivnik Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 291 ITR 72
Income Tax Act, 1961 — Section 32A, 33
High Courts15 Jan 2007Allowed
Inderjit Singh Vs Gurjant Singh and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 761 : (2007) 2 RCR(Civil) 247
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jan 2007Dismissed
Mahant Lal Vs Ainshi Lal and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 67 : (2007) 4 CivCC 47 : (2007) 148 PLR 298 : (2007) 3 RCR(Civil) 809
Constitution of India, 1950 — Article 227