High Courts24 Jan 2007
Minny Thind Vs Bimla Devi and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 333 : (2007) 2 RCR(Civil) 203
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,517 of 4,620
High Courts24 Jan 2007
Sudarshan Singh & Ors. Vs Pritpal Singh & Ors.
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 18
High Courts24 Jan 2007Allowed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 478
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)
High Courts24 Jan 2007Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts23 Jan 2007Dismissed
Rakesh Kumar Vs Ms. Ashima Kumar
Punjab And Haryana At Chandigarh · AIR 2007 P&H 63 : (2007) 2 RCR(Civil) 786
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 13, 20Hindu Marriage Act, 1955 — Section 19
High Courts23 Jan 2007Allowed
Bhupesh Kumar Sharma and Others Vs Manohar Kumari and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 50 : (2007) 2 RCR(Civil) 784
High Courts23 Jan 2007
Commissioner of Income Tax Vs Semiconductor Complex Ltd.
Punjab And Haryana At Chandigarh · (2007) 208 CTR 462 : (2007) 292 ITR 36 : (2007) 160 TAXMAN 384
Income Tax Act, 1961 — Section 10, 201, 260A
High Courts23 Jan 2007Dismissed
Kamal Kishore Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 502 : (2007) 2 RCR(Civil) 331
Constitution of India, 1950 — Article 14
High Courts23 Jan 2007
Girdhari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 988
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Jan 2007Dismissed
Om Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 712
Penal Code, 1860 (IPC) — Section 107, 306, 34, 406, 498A
High Courts22 Jan 2007Dismissed
Dalbir Singh alias Beera Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 166
Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2007Dismissed
Commissioner of Income Tax Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0132
Income Tax Act, 1961 — Section 132, 143, 260A, 49, 55
High Courts22 Jan 2007Allowed
State of Haryana Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0125
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts22 Jan 2007Dismissed
Baldev Krishan and Another Vs Shiv Kumar Saggar
Punjab And Haryana At Chandigarh · (2007) 147 PLR 12
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts22 Jan 2007
Balwinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 623
High Courts22 Jan 2007Dismissed
Commissioner of C. Ex. Vs Modi Oil and General Mills
Punjab And Haryana At Chandigarh · (2007) 210 ELT 342
Central Excises and Salt Act, 1944 — Section 11B, 12B, 12C, 35G, 3A
High Courts22 Jan 2007
Raman Finance Corporation Vs Harmeet Singh
Punjab And Haryana At Chandigarh · (2007) 2 ALD(Cri) 5 : (2007) 3 BC 647
Evidence Act, 1872 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts22 Jan 2007Dismissed
Kuldip Babbar Vs State (Chandigarh Administration), thru. its Home Secretary
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 197, 482Penal Code, 1860 (IPC) — Section 109, 114, 116, 118, 119
High Courts21 Jan 2007Dismissed
Commissioner of C. Ex. Vs Osaka Alloys and Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0042
Central Excises and Salt Act, 1944 — Section 35G
High Courts19 Jan 2007
Mukesh Kumar Vs Santosh Kumari and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 621 : (2007) 1 PLR 801 : (2007) 2 RCR(Civil) 692 : (2007) 1 RCR(Rent) 422