High Courts31 Jan 2007Dismissed
Joginder Singh and Another Vs Municipality Bareta and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 140 : (2007) 2 RCR(Civil) 755
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,516 of 4,620
High Courts31 Jan 2007Allowed
Parlhad and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 342, 392, 395, 397
High Courts31 Jan 2007Allowed
Baljinder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 207
Criminal Procedure Code, 1973 (CrPC) — Section 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts30 Jan 2007
Harpal Singh Vs Asst.Collector, 2nd Grade and another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 13
High Courts30 Jan 2007Dismissed
Lal Chand Vs Sukhwinder Singh Dhillon Tehsildar
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 258
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466
High Courts30 Jan 2007Dismissed
Kanak Ram and Others Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 498 : (2007) 2 RCR(Civil) 213
High Courts30 Jan 2007Dismissed
M/s. Khalsa Beej Bhandar, Nawanshahr Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Insecticides Act, 1968 — Section 17, 18, 29(1)(a), 3(k)(i), 33
High Courts29 Jan 2007Allowed
Makra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 143
Penal Code, 1860 (IPC) — Section 399, 402
High Courts25 Jan 2007Dismissed
Gurdial Kaur Vs Dalbir Singh and Another
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 33
Penal Code, 1860 (IPC) — Section 323, 364
High Courts25 Jan 2007Dismissed
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 147 PLR 792 : (2007) 4 RCR(Criminal) 705
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 50
High Courts25 Jan 2007
National Insurance Company Ltd. Vs Lakhwinder Singh and others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 40 : (2007) 4 CivCC 40 : (2007) 3 RCR(Civil) 687
High Courts25 Jan 2007
National Insurance Company Ltd. Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 153
High Courts25 Jan 2007Dismissed
Punjab State Civil Supplies Corporation (PUNSUP) Vs Deepak Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 175 : (2007) 2 RCR(Criminal) 550
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Jan 2007Allowed
Amar Nath and Another Vs Atma Ram
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 417
Penal Code, 1860 (IPC) — Section 120B, 419, 467, 468, 471
High Courts24 Jan 2007Dismissed
Amar Nath and Others Vs Munish Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 276 : (2007) 2 CivCC 276 : (2007) 1 RCR(Civil) 836 : (2007) 1 RCR(Rent) 215
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1)(a)(i), 13(3)(a)(i)
High Courts24 Jan 2007Allowed
Mohinder Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 89 : (2007) 2 CivCC 89 : (2007) 1 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Jan 2007
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 2478 : (2007) 2 RCR(Criminal) 227
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts24 Jan 2007Allowed
Narender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 139
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Penal Code, 1860 (IPC) — Section 409
High Courts24 Jan 2007Dismissed
Haryana State Agricultural Marketing Board Vs Satnarain and Another
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 505 : (2007) 146 PLR 527
Partnership Act, 1932 — Section 69
High Courts24 Jan 2007Dismissed
INFOTECH 2000 India Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 58 : (2007) 146 PLR 420 : (2007) 3 RCR(Civil) 65