High Courts06 Feb 2007Allowed
Neelam and Another Vs Chhabil Dass and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 33 : (2007) 3 RCR(Civil) 492
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,514 of 4,620
High Courts06 Feb 2007
Commissioner of Income Tax Vs Satpal Aggarwal
Punjab And Haryana At Chandigarh · (2007) 293 ITR 90
Income Tax Act, 1961 — Section 148, 256, 263
High Courts06 Feb 2007
Pardeep Singh and Another Vs The State of Punjab The State of Punjab and Kulbir Singh Vs Pardeep Singh and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 215
Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts06 Feb 2007Dismissed
Sunam Co-operative Marketing Society Vs Rama Kant and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 99
High Courts06 Feb 2007Dismissed
Commissioner of C. Ex. Vs Hamco Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 211 ELT 365
Central Excises and Salt Act, 1944 — Section 35G
High Courts06 Feb 2007
Sukhdev Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 122
High Courts06 Feb 2007
Didar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 121
High Courts05 Feb 2007Dismissed
State of Punjab Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0091
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Feb 2007
Smt. Ginni Devi and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1572 : (2007) 147 PLR 685 : (2007) 3 RCR(Civil) 70
High Courts05 Feb 2007Allowed
Harbans Lal Khullar Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 498 : (2007) 2 RCR(Civil) 299
Evidence Act, 1872 — Section 65
High Courts05 Feb 2007
Jagdish and another Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2007) 2 ICC 805 : (2007) 1 PLR 814 : (2007) 2 RCR(Civil) 684 : (2007) 1 RCR(Rent) 411
High Courts05 Feb 2007
Pritam Singh Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 625
High Courts05 Feb 2007Dismissed
The State of Punjab Vs Subash Chander and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0071
Penal Code, 1860 (IPC) — Section 304B
High Courts05 Feb 2007Dismissed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1930
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Feb 2007Allowed
Harbans Singh and Others Vs Smt. Sowinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 321 : (2007) 146 PLR 739 : (2007) 2 RCR(Civil) 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts05 Feb 2007
Shanti Devi and Others Vs Smt. Tarawati and Another
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0033
Contract Act, 1872 — Section 182, 183, 184, 185, 186Evidence Act, 1872 — Section 118Powers of Attorney Act, 1882 — Section 1A, 2
High Courts05 Feb 2007Dismissed
Electra (Jaipur) Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 517 : (2007) 2 RCR(Civil) 615
Arbitration Act, 1940 — Section 4, 8
High Courts05 Feb 2007Dismissed
Gursharanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 249
Penal Code, 1860 (IPC) — Section 302, 304, 304A, 337, 338
High Courts05 Feb 2007Allowed
Padam Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 1002
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494
High Courts02 Feb 2007Dismissed
Mohinder Singh and Others Vs Shangara Singh and Another
Punjab And Haryana At Chandigarh · AIR 2007 P&H 127