High Courts13 Feb 2007
Baldev Krishan Chopra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 367
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 182
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,512 of 4,620
High Courts13 Feb 2007
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1912 : (2007) 2 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 12, 5
High Courts13 Feb 2007Dismissed
Arjan Singh and Others Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 706 : (2007) 3 RCR(Civil) 35
High Courts13 Feb 2007Dismissed
Commissioner of Income Tax Vs Punjab State Industrial Development Corporation
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0002
Income Tax Act, 1961 — Section 260A
High Courts12 Feb 2007Dismissed
Tejinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 449
High Courts12 Feb 2007
Bhoor Singh @ Balbir Singh Vs Hardev Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 485 : (2007) 147 PLR 615 : (2007) 3 RCR(Civil) 326 : (2007) 2 RCR(Rent) 23
High Courts12 Feb 2007
S.K. Agriculture Works Vs Haryana State Industrial Dev. Corpn. Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 624 : (2007) 3 RCR(Civil) 38
Constitution of India, 1950 — Article 226
High Courts12 Feb 2007Dismissed
Sudesh Rani Vs Jarnailo Devi and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 745 : (2007) 2 RCR(Civil) 155
High Courts12 Feb 2007Dismissed
Hem Chander and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 147 PLR 116 : (2007) 3 RCR(Criminal) 1034
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BHindu Marriage Act, 1955 — Section 13
High Courts12 Feb 2007Dismissed
Rajinder Parkash Seth Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0049
High Courts12 Feb 2007
Shiromani Gurdwara Parbandhak Committee Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2007) 147 PLR 607 : (2007) 3 RCR(Civil) 349
Constitution of India, 1950 — Article 226
High Courts12 Feb 2007Allowed
Suresh Pal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts12 Feb 2007Allowed
Ram Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 31
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts09 Feb 2007Dismissed
Ramesh Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 146 PLR 608
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Feb 2007
Rafiq Khan Vs Gurjant Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 122 : (2008) 1 CivCC 400 : (2008) 149 PLR 119 : (2008) 2 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts09 Feb 2007Dismissed
Reshma Gautam Vs Nirmala Rani
Punjab And Haryana At Chandigarh · (2008) 149 PLR 120
Specific Relief Act, 1963 — Section 20
High Courts09 Feb 2007Allowed
Shyam Lal and Others Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 484
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 18, 30, 31, 4
High Courts09 Feb 2007
Joginder Singh @ Kala and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 124
High Courts09 Feb 2007Allowed
Faqir Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 212
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Feb 2007Dismissed
Jagjit Singh Vs Narinder Pal and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 317 : (2007) 147 PLR 632 : (2007) 3 RCR(Civil) 52
Evidence Act, 1872 — Section 114Partnership Act, 1932 — Section 45, 47