High Courts08 Feb 2007Dismissed
Shinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 204
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,513 of 4,620
High Courts08 Feb 2007Dismissed
Pardeep Kumar and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 500
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A
High Courts07 Feb 2007
Sukhbir Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 137
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts07 Feb 2007Dismissed
Des Raj Vs Sita Devi
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3)(b), 482
High Courts07 Feb 2007Allowed
Nathu Ram Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2007) 5 RCR(Civil) 386
High Courts07 Feb 2007Allowed
D.S. Rawat Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 199
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts07 Feb 2007Dismissed
Hardwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 202
Criminal Procedure Code, 1973 (CrPC) — Section 173, 311Penal Code, 1860 (IPC) — Section 394, 395, 396, 397
High Courts07 Feb 2007Dismissed
State of Haryana Vs Prithi and Another
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts07 Feb 2007Dismissed
Kulbir Singh Uberoi and Another Vs Kumar Industries
Punjab And Haryana At Chandigarh · (2008) 1 BC 183
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 202, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Feb 2007Dismissed
Teku alias Sat Parkash Vs Jai Bhagwan Etc.
Punjab And Haryana At Chandigarh · (2007) 4 PLR 39 : (2007) 3 RCR(Civil) 496
High Courts07 Feb 2007Dismissed
The State of Haryana Vs Pirthi and Another
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts07 Feb 2007Dismissed
Union of India (UOI) and Another Vs Mohan Industries and Another
Punjab And Haryana At Chandigarh · (2008) 2 ARBLR 454 : (2007) 146 PLR 389
High Courts07 Feb 2007Dismissed
Gurdayal Vs Sant Lal and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 680 : (2007) 3 RCR(Civil) 34
Punjab Pre-emption Act, 1913 — Section 15
High Courts07 Feb 2007Dismissed
Sat Narain Vs General Manager, Haryana Roadways
Punjab And Haryana At Chandigarh · (2007) 113 FLR 554 : (2007) 3 LLJ 207
Payment of Wages Act, 1936 — Section 15
High Courts07 Feb 2007Allowed
Zile Singh Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1395 : (2007) 147 PLR 559 : (2007) 3 RCR(Civil) 78
Motor Vehicles Act, 1988 — Section 149
High Courts07 Feb 2007
Chiranji Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 123
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts07 Feb 2007Allowed
Mrs. Poonam Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Feb 2007Allowed
Uttar Haryana Bijli Vitran Nigam Ltd. Vs Jai Jagdambey Steel Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 743 : (2007) 3 RCR(Civil) 75
Electricity Act, 2003 — Section 126, 127, 145
High Courts06 Feb 2007
Shiwalya Spinning and Weaving Mills (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 109
Punjab Value Added Tax Act, 2005 — Section 41
High Courts06 Feb 2007
Commissioner of Income Tax Vs Gardhara Singh
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0100
Income Tax Act, 1961 — Section 147(a), 148(2)