High Courts23 Mar 2007
The Meham Co-operative Sugar Mills Ltd. Vs National Heavy Engineering Co-operative Ltd.
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 432
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,502 of 4,620
High Courts23 Mar 2007Dismissed
Commissioner of Income Tax-I Vs Metal Products of India
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0051
Income Tax Act, 1961 — Section 260A
High Courts23 Mar 2007Dismissed
Khazan Singh and Others Vs Union of India
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 379
Customs Act, 1962 — Section 104, 108, 42Evidence Act, 1872 — Section 108, 25, 30
High Courts22 Mar 2007
Binder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 622
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 304, 307, 324, 326
High Courts22 Mar 2007
Buta Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 763
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts22 Mar 2007
Ganesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 3023 : (2007) 3 RCR(Criminal) 415
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts22 Mar 2007Allowed
Jasvir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 115 FLR 805 : (2007) 147 PLR 746 : (2007) 3 RCR(Civil) 54
High Courts22 Mar 2007Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 95
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(F)
High Courts21 Mar 2007
Kheta Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 649
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 190, 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506
High Courts21 Mar 2007Allowed
Jagdish Raj Vs Surinder Kumar and Others
Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 467 : (2008) 149 PLR 38 : (2007) 4 RCR(Civil) 398
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 227
High Courts21 Mar 2007Allowed
Raj Kumar and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 470 : (2007) 3 RCR(Criminal) 753
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A, 506
High Courts21 Mar 2007Dismissed
New Kailash Cotton Factory Vs Assessing Officer-cum-Income Tax Officer, Ward No. 1, Mansa (Punjab)
Punjab And Haryana At Chandigarh · (2008) 166 TAXMAN 339
Income Tax Act, 1961 — Section 260A
High Courts21 Mar 2007Dismissed
Swinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 584
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 342
High Courts21 Mar 2007Dismissed
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 618
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 376(2)(f)
High Courts21 Mar 2007
Prabhakar Rao Landge Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 733
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Essential Commodities Act, 1955 — Section 7
High Courts20 Mar 2007
Jindal Pipe Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 VST 451
Punjab General Sales Tax Act, 1948 — Section 22
High Courts20 Mar 2007
Sem Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 147 PLR 588 : (2007) 3 RCR(Civil) 179
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts20 Mar 2007Dismissed
Mittal Construction Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0114
High Courts20 Mar 2007Dismissed
Virender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 2459 : (2007) 3 RCR(Criminal) 133
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 366, 375, 376
High Courts20 Mar 2007
Salim Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 137
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15