High Courts30 Mar 2007Allowed
Sanjiv Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,500 of 4,620
High Courts30 Mar 2007
Jaspal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 16
Penal Code, 1860 (IPC) — Section 307
High Courts29 Mar 2007Allowed
Devi Chand and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 63
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 304, 304B, 34, 498A
High Courts29 Mar 2007
Sardar Ajit Singh Vs Sardar Amarjit Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 145 : (2007) 3 PLR 182
High Courts29 Mar 2007
Sehdev Gautam 8060657, A/Supervisor, Military Farm, Pathankot Vs Union of India and others
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 30 : (2008) 3 LLR 637 : (2007) 3 PLR 584 : (2007) 3 RCR(Civil) 202 : (2007) 1 RCR(Rent) 626
High Courts29 Mar 2007
Ajit Singh and Others Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 182 : (2007) 3. RCR(Civil) 485 : (2007) 2 RCR(Rent) 92
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4), 18A(5)
High Courts29 Mar 2007Dismissed
Pathankot Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 584
High Courts29 Mar 2007
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 6
High Courts29 Mar 2007Dismissed
Anup Trehan Vs Devi Sahai
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 725 : (2007) 147 PLR 27 : (2007) 2 RCR(Rent) 38
High Courts29 Mar 2007Allowed
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0042
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Mar 2007Dismissed
Sukhbir Singh Kataria Vs Commissioner of Income Tax (Appeals), Faridabad
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0026
Income Tax Act, 1961 — Section 133A, 143(3), 148, 260A
High Courts29 Mar 2007
Ravi Kumar Gupta Vs M/s Narinder Kumar and Co.
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 202, 204, 406, 420, 465
High Courts28 Mar 2007
Maha Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 423
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 304, 307, 324, 34
High Courts28 Mar 2007
Shobha Mandal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 356
Constitution of India, 1950 — Article 14, 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41, 41(1), 7
High Courts28 Mar 2007Allowed
Gajjan Singh Vs Virsa Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 312 : (2007) 3 CivCC 278 : (2007) 147 PLR 634 : (2007) 3 RCR(Civil) 3
Registration Act, 1908 — Section 30Transfer of Property Act, 1882 — Section 3, 41, 51, 55
High Courts28 Mar 2007Dismissed
Communist Party and Another Vs Sant Saran Bhalla (dead) through his L.Rs. and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 475 : (2007) 3 RCR(Civil) 361
Limitation Act, 1963 — Article 64
High Courts28 Mar 2007Allowed
State of Punjab Vs Harjit Singh
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 33 : (2007) 146 PLR 474 : (2007) 5 RCR(Civil) 454
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts28 Mar 2007Dismissed
Shiromani Gurdwara Parbandhak Committee Vs Sanatan Dharam Sabha and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 480 : (2007) 3 RCR(Civil) 357
Criminal Procedure Code, 1973 (CrPC) — Section 145Sikh Gurdwaras (Supplementary) Act, 1925 — Section 2, 3
High Courts28 Mar 2007Dismissed
Lachhman Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 703 : (2007) 3 RCR(Civil) 22
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts28 Mar 2007
Piara Singh and Other Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0048
Penal Code, 1860 (IPC) — Section 307, 325, 326, 34