High Courts26 Mar 2007Dismissed
Sat Pal Vs Financial Commissioner, Appeals
Punjab And Haryana At Chandigarh · (2008) 149 PLR 40 : (2007) 4 RCR(Civil) 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,501 of 4,620
High Courts26 Mar 2007
Commissioner of Income Tax Vs Haryana Land Reclamation Development Corpn. Ltd.
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0149
Income Tax Act, 1961 — Section 2(1A)
High Courts26 Mar 2007Dismissed
Anil Kumar Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 1 CTLJ 112 : (2007) 4 PLR 368
Constitution of India, 1950 — Article 226
High Courts26 Mar 2007Dismissed
Aman Shiv Mandir Trust (Regd.) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 213 CTR 466 : (2008) 296 ITR 415
Income Tax Act, 1961 — Section 12A, 143, 260A, 80G
High Courts26 Mar 2007
Commissioner of Income Tax Vs Avon Cycles (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 210 CTR 78
Income Tax Act, 1961 — Section 256, 43, 80HH, 80J
High Courts26 Mar 2007
Smt. Joginder Kaur and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 804 : (2007) 4 RCR(Civil) 621
Land Acquisition Act, 1894 — Section 18
High Courts26 Mar 2007Allowed
Kuldeep Singh Vs Gurjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 808
Transfer of Property Act, 1882 — Section 51
High Courts26 Mar 2007
Aditya Hotels Vs Bombay Swadeshi Stores
Punjab And Haryana At Chandigarh · (2008) 149 PLR 175
Constitution of India, 1950 — Article 227
High Courts26 Mar 2007
Smt. Lakhwinder Kaur and Others Vs Kuljinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 117
Transfer of Property Act, 1882 — Section 55
High Courts26 Mar 2007
Commissioner of Income Tax Vs Amrik Singh Surinder Singh
Punjab And Haryana At Chandigarh · (2008) 296 ITR 350
Income Tax Act, 1961 — Section 36, 37
High Courts26 Mar 2007Allowed
Chinder Pal Kaur Vs Gulab Kaur
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 34, 464, 465, 467, 468
High Courts26 Mar 2007Allowed
Yamuna Bardana Traders Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2009) 13 STR 462
Central Excises and Salt Act, 1944 — Section 35G, 35G
High Courts23 Mar 2007Allowed
Nachattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 592
Penal Code, 1860 (IPC) — Section 306
High Courts23 Mar 2007Dismissed
Man Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 600
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts23 Mar 2007Dismissed
Khazan Singh and Others Vs Union of India(UOI)
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 205
Customs Act, 1962 — Section 104, 108, 42Evidence Act, 1872 — Section 108, 25, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts23 Mar 2007Dismissed
Smt. Kartaro and Others Vs Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (2007) 115 FLR 1013 : (2007) 147 PLR 679 : (2007) 3 RCR(Civil) 25
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts23 Mar 2007
Vijay Kumar Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 632 : (2007) 147 PLR 801 : (2007) 4 RCR(Civil) 602
High Courts23 Mar 2007Dismissed
N.S. Rooprai Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 486 : (2007) 1 RCR(Rent) 688
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts23 Mar 2007Allowed
Smt. Rani Devi and Others Vs Hawa Singh and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2435 : (2007) 146 PLR 643 : (2007) 2 RCR(Civil) 752
Civil Procedure Code, 1908 (CPC) — Section 40Constitution of India, 1950 — Article 227
High Courts23 Mar 2007
Bhupinder Kumar Vs Angrej Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 434 : (2007) 147 PLR 580 : (2007) 3 RCR(Civil) 198
Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28