High Courts19 Mar 2007
Rishal Singh and Others Vs Shri Bhagwan and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 793 : (2007) 5 RCR(Civil) 393
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,503 of 4,620
High Courts17 Mar 2007Allowed
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 6A, 6B, 7
High Courts17 Mar 2007Dismissed
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319Penal Code, 1860 (IPC) — Section 364
High Courts16 Mar 2007Dismissed
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 759
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts16 Mar 2007
Naurata Ram Vs Ruldu Ram and others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 1
High Courts16 Mar 2007
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 14
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts15 Mar 2007Allowed
Rattan Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304, 304A, 34
High Courts15 Mar 2007Allowed
Karam Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 693 : (2007) 2 RCR(Criminal) 628
Penal Code, 1860 (IPC) — Section 302, 304, 313, 323, 324
High Courts15 Mar 2007Dismissed
Commissioner, Customs Vs Leader Valves, Ltd.
Punjab And Haryana At Chandigarh · (2007) 218 ELT 349
Customs Act, 1962 — Section 111, 112, 130, 28Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts15 Mar 2007Allowed
Puran and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 278 : (2007) 147 PLR 681 : (2007) 3 RCR(Civil) 3
High Courts15 Mar 2007Dismissed
Jaibir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 507
Criminal Procedure Code, 1973 (CrPC) — Section 161, 307, 313, 323, 326Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts15 Mar 2007
Commissioner of Income Tax-II, Ludhiana Vs Harnam Singh and Darshan Singh
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0027
Income Tax Act, 1961 — Section 260A, 269SS, 269T, 271D
High Courts15 Mar 2007
Mahanda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 148, 149, 224, 225, 307
High Courts14 Mar 2007Dismissed
State of Haryana Vs Pohla Singh and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0191
High Courts14 Mar 2007Dismissed
Shanti Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 294
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 343, 346, 363, 366
High Courts14 Mar 2007Dismissed
Bhatinda Construction Co. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 283 : (2007) 4 PLR 26 : (2007) 3 RCR(Civil) 424
Arbitration Act, 1940 — Section 16, 30, 33Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Mar 2007Dismissed
Sudarshan Kumar Parshotam Lal and Others Vs Smt. Darshnana devi and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 244
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Mar 2007
Jalandhar Improvement Trust Vs Tribunal Constituted under the Punjab Town Improvement Trust, Jalandhar and ors.
Punjab And Haryana At Chandigarh · (2007) 3 ICC 648 : (2008) 1 LLR 217 : (2007) 2 PLR 324 : (2007) 3 RCR(Civil) 398
High Courts14 Mar 2007
The Punjab Housing Board Vs Roshan Lal Ghai and Sons
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 487 : (2007) 146 PLR 591
Arbitration Act, 1940 — Section 20
High Courts14 Mar 2007Dismissed
Shahbeg Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34