High Courts16 Apr 2007
Gram Vikas Sabha, Barnala Kalan Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 67
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,498 of 4,620
High Courts16 Apr 2007Dismissed
Raghbir Singh Vs The Income Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 209 CTR 394
Income Tax Act, 1961 — Section 127, 142, 143, 260A
High Courts16 Apr 2007Dismissed
Commissioner of Central Excise Vs Chief Engineer, Ranjit Sagar Dam
Punjab And Haryana At Chandigarh · (2007) 217 ELT 345
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Apr 2007
Gram Panchayat Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 PLR 624 : (2007) 4 RCR(Civil) 60
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts16 Apr 2007Dismissed
Commissioner of Income Tax, Panchkula Vs Haryana Toursim Corporation Ltd.
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0018
Income Tax Act, 1961 — Section 143, 154, 260A
High Courts16 Apr 2007Dismissed
Raghbir Singh Vs Income Tax Appellate Tribunal, Chandigarh
Punjab And Haryana At Chandigarh · (2007) 162 TAXMAN 21
Income Tax Act, 1961 — Section 127, 142(1), 143(1)(a), 143(2), 143(3)
High Courts16 Apr 2007
Municipal Corporation Vs Parmeshwari Devi
Punjab And Haryana At Chandigarh · (2008) 149 PLR 384 : (2007) 5 RCR(Civil) 838
High Courts07 Apr 2007Allowed
Banwari Lal Vs Sundra
Punjab And Haryana At Chandigarh · AIR 2007 P&H 133 : (2007) 4 CivCC 339 : (2008) 149 PLR 134 : (2007) 3 RCR(Civil) 404
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20
High Courts05 Apr 2007Allowed
Hans Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 403
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 392, 397, 452, 460
High Courts05 Apr 2007
Oriental Bank of Commerce Vs Mahabir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 593 : (2007) 3 RCR(Civil) 695
Reserve Bank of India Act, 1934 — Section 2
High Courts05 Apr 2007
Laxmi Pipes Pvt. Ltd. Vs Commissioner of Income Tax (A)
Punjab And Haryana At Chandigarh · (2007) 210 CTR 215 : (2008) 303 ITR 279
COMPANIES ACT, 1956 — Section 205Income Tax Act, 1961 — Section 115, 115J, 80J
High Courts05 Apr 2007Dismissed
Baldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2007 P&H 129 : (2007) 147 PLR 546 : (2007) 3 RCR(Civil) 26
Land Acquisition Act, 1894 — Section 23, 24, 4, 6
High Courts05 Apr 2007
V.R. Metal and Alloys Pvt. Ltd. Vs Pritam Dass Kansal and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 668 : (2007) 147 PLR 809 : (2008) 1 RCR(Civil) 723
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts05 Apr 2007Allowed
Smt. Sushil Rani Vs Attam Parkash
Punjab And Haryana At Chandigarh · AIR 2007 P&H 142 : (2007) 2 CivCC 796 : (2007) 146 PLR 595 : (2007) 3 RCR(Civil) 396
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17
High Courts04 Apr 2007
The Commissioner of Income Tax Vs Kuldip Industrial Corporation
Punjab And Haryana At Chandigarh · (2007) 209 CTR 400 : (2007) 164 TAXMAN 285
Income Tax Act, 1961 — Section 185, 186, 250, 256
High Courts04 Apr 2007Dismissed
Hardev Singh Vs Hardayal and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 599 : (2007) 4 RCR(Civil) 635
Constitution of India, 1950 — Article 227
High Courts04 Apr 2007Dismissed
Hanuman Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 504
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Essential Commodities Act, 1955 — Section 7
High Courts04 Apr 2007Dismissed
Joginder Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 239
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts03 Apr 2007Dismissed
Ram Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2), 5(1)(d), 5(2)
High Courts03 Apr 2007
Commissioner of Income Tax Vs Guru Nanak Mercantile Co.
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0119
Income Tax Act, 1961 — Section 129, 142, 143, 144B, 146