High Courts20 Apr 2007Dismissed
Vijay Kumar Vs Surinder Tamna
Punjab And Haryana At Chandigarh · (2007) 147 PLR 797 : (2007) 1 RCR(Rent) 648
Limitation Act, 1963 — Section 29, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,496 of 4,620
High Courts20 Apr 2007Dismissed
Goel Die Cast Ltd. Vs Commissioner of Income Tax (Appeals)
Punjab And Haryana At Chandigarh · (2008) 297 ITR 72
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 154, 251, 263, 37
High Courts20 Apr 2007Dismissed
Bharat Bhushan Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2008) 2 BC 530
Constitution of India, 1950 — Article 226, 227
High Courts20 Apr 2007
Gram Panchayat Vs Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 623 : (2007) 4 RCR(Civil) 59
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts19 Apr 2007
Didar Singh (died) (through his LRs., namely Harbans Kaur and Others) Vs Jalandhar Improvement Trust
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0093
Utilisation of Land and Allotment of Plots by Improvement Trust Rules, 1975 — Rule 2(a)
High Courts19 Apr 2007
Commissioner of Income Tax Vs Pawan Kumar Garg
Punjab And Haryana At Chandigarh · (2007) 295 ITR 365 : (2007) 162 TAXMAN 232
Income Tax Act, 1961 — Section 154
High Courts18 Apr 2007Allowed
Arjun Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 1055
Penal Code, 1860 (IPC) — Section 120B, 306, 366, 376
High Courts18 Apr 2007Dismissed
Commissioner of Income Tax Vs Ramesh Bhayana
Punjab And Haryana At Chandigarh · (2008) 296 ITR 101
High Courts18 Apr 2007Dismissed
Ishwar Dayal Vs Ram Richpal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 234 : (2007) 3 RCR(Civil) 628
Hindu Succession Act, 1956 — Section 6, 8
High Courts18 Apr 2007Dismissed
Miss Pawan Uppal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 577 : (2007) 3 RCR(Civil) 203
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18, 30, 4, 5A, 6
High Courts18 Apr 2007Allowed
S.P. Jain and Others Vs The Official Liquidator and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 72 : (2008) 81 SCL 297
COMPANIES ACT, 1956 — Section 230, 520, 530Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 2007Allowed
Gian Singh and Others Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 597 : (2007) 147 PLR 205 : (2007) 3 RCR(Civil) 737
Limitation Act, 1963 — Article 65
High Courts18 Apr 2007Dismissed
The Indian Airlines Pilots Cooperative House Building Society Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0084
High Courts18 Apr 2007
Mahant Sarowar Nath Vs Amar Nath Pardesi and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 704 : (2007) 148 PLR 23 : (2007) 2 RCR(Rent) 397
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts18 Apr 2007Allowed
Hans Raj and Another Vs Anil Sachdeva and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 207 : (2007) 3 RCR(Civil) 784
High Courts18 Apr 2007Dismissed
Gopal Krishan Vs General Public and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 174 : (2008) 149 PLR 129
Succession Act, 1925 — Section 372
High Courts18 Apr 2007Dismissed
Gurdas Singh and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 824 : (2007) 3 RCR(Civil) 638
High Courts18 Apr 2007Dismissed
Sanjay Yadav Vs Anita Yadav
Punjab And Haryana At Chandigarh · AIR 2007 P&H 136 : (2007) 4 CivCC 396 : (2007) 147 PLR 594 : (2007) 3 RCR(Civil) 212
Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2007Dismissed
Pappu alias Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts18 Apr 2007Allowed
Dhira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 743
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 458