High Courts18 Apr 2007
Sukh Singh alias Sukhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302, 304, 313, 323, 325
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Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,497 of 4,620
High Courts17 Apr 2007Allowed
Banwari Lal Vs Shri Sundra
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 339 : (2007) 3 RCR(Civil) 404
Specific Relief Act, 1963 — Section 20
High Courts17 Apr 2007Dismissed
Ujaggar Mal alias Jaggar Mal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 309
High Courts17 Apr 2007Dismissed
Ram Chander Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 691
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Apr 2007Allowed
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 791
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 182, 195(1)(a), 195(1)(b)Penal Code, 1860 (IPC) — Section 182, 193, 211, 420
High Courts17 Apr 2007Allowed
Multivac India Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 707
Constitution of India, 1950 — Article 226
High Courts17 Apr 2007Dismissed
Mohinder Singh Vs Union Territory
Punjab And Haryana At Chandigarh · AIR 2007 P&H 149 : (2007) 146 PLR 597
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts17 Apr 2007
Dharampal Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0089
High Courts17 Apr 2007Allowed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 3021 : (2007) 3 RCR(Criminal) 750
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Apr 2007Dismissed
National Insurance Company Limited Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0080
Motor Vehicles Act, 1988 — Section 149, 163A, 19, 20, 21
High Courts17 Apr 2007
Oriental Insurance Company Limited Vs Sudesh Bansi
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 385 : (2007) 3 PLR 282 : (2007) 4 RCR(Civil) 58 : (2007) 2 RCR(Rent) 296
High Courts17 Apr 2007
J.S. Khorana Vs Rajesh Chaudhary
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 724 : (2007) 3 PLR 276 : (2007) 3 RCR(Civil) 80 : (2007) 1 RCR(Rent) 568
High Courts17 Apr 2007Dismissed
Hazari Lal Vs Haryana Khadi and Village Inds. Board and Another
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 466 : (2007) 4 CivCC 761 : (2007) 147 PLR 819 : (2007) 3 RCR(Civil) 640
Arbitration Act, 1940 — Section 20
High Courts17 Apr 2007Dismissed
Mahavir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Apr 2007Dismissed
Bal Krishan Vs State (Union Territory), Chandigarh
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 1021
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts16 Apr 2007Dismissed
Sarla Handicrafts P. Ltd. Vs Additional Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 296 ITR 94
Income Tax Act, 1961 — Section 133A, 143, 80HHC
High Courts16 Apr 2007Allowed
Faqir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 585
Opium Act, 1878 — Section 9
High Courts16 Apr 2007
K.K. Chibber Construction Vs The Chief Managing Director, National Hydroelectric Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 430
High Courts16 Apr 2007Dismissed
Ram Kumar Vs Rameshwar Lal and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 523 : (2007) 147 PLR 203
High Courts16 Apr 2007Dismissed
Malkiat Singh Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 234 : (2007) 147 PLR 16 : (2007) 3 RCR(Civil) 790