COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,420 of 4,622

High Courts05 Feb 2008Allowed

Dharminder Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0224

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 38

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High Courts05 Feb 2008Dismissed

Haryana Urban Development Authority Vs Shakuntla Devi

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0219

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High Courts05 Feb 2008

Asha Rani Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0215

Penal Code, 1860 (IPC) — Section 302, 304B, 307, 315, 316

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High Courts05 Feb 2008

Punjab State Vs Jagtar Singh

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 86

Limitation Act, 1963 — Section 5

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High Courts05 Feb 2008

Nirmal Sachdeva Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0198

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 406, 498A

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High Courts05 Feb 2008Allowed

Ujaggar Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0192

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

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High Courts05 Feb 2008Dismissed

Janardhan Dutt Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 86

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 9

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High Courts05 Feb 2008Dismissed

Nand Gopal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0169

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High Courts05 Feb 2008

Bhola Singh Vs Gurcharan Singh and Another

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0167

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High Courts05 Feb 2008Dismissed

Om Parkash Vs Gurmit Singh and Surinder Singh

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 140 : (2008) 150 PLR 728 : (2008) 2 RCR(Civil) 455

Evidence Act, 1872 — Section 114

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High Courts05 Feb 2008

Zoravar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1029

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482

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High Courts05 Feb 2008

Mehar Chand and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0155

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High Courts05 Feb 2008

Gurcharan Singh Vs Teja Singh

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0131

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High Courts05 Feb 2008Dismissed

Tarlochan Singh Vs Punjab Financial Corporation and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 37

Constitution of India, 1950 — Article 14, 16State Financial Corporations Act, 1951 — Section 29

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High Courts05 Feb 2008Dismissed

The Shanker Bhagwan Bus Service Pvt. Ltd. Vs The State Transport Appellate Tribunal and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 35

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 104, 90

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High Courts05 Feb 2008Dismissed

Vinod Kumar Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0104

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High Courts05 Feb 2008Dismissed

Commissioner of Income Tax Vs Sohan Pal, HUF

Punjab And Haryana At Chandigarh · (2008) 302 ITR 262

Income Tax Act, 1961 — Section 271, 45Land Acquisition Act, 1894 — Section 18

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High Courts05 Feb 2008

Vishwa Nath Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0012

Railways Act, 1989 — Section 101

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High Courts04 Feb 2008Dismissed

Harbans Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0339

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324

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High Courts04 Feb 2008

Gurdev Singh and others Vs Punjab State Electricity Board and others

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0329

Criminal Procedure Code, 1973 (CrPC) — Section 133

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