High Courts01 Feb 2008Dismissed
A.V. Jawakar Vs Central Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0230
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,422 of 4,622
High Courts01 Feb 2008
Karam Singh Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 459
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Feb 2008Dismissed
Surinder Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 482Penal Code, 1860 (IPC) — Section 156, 323, 406, 420, 443
High Courts01 Feb 2008Dismissed
Simar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 PLR 42
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Feb 2008Dismissed
Commissioner of Income Tax Vs Mathana Model Co-Op. Credit and Service Society Ltd.
Punjab And Haryana At Chandigarh · (2008) 299 ITR 70 : (2008) 169 TAXMAN 111
COMPANIES ACT, 1956 — Section 226Income Tax Act, 1961 — Section 260A, 271B, 273B, 288, 44AB
High Courts01 Feb 2008Dismissed
Shiv Shakti Exporters Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 13 VST 449
Punjab Value Added Tax Act, 2005 — Section 51, 68
High Courts01 Feb 2008Allowed
Dilbagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 130 : (2008) 2 RCR(Criminal) 724
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Feb 2008Dismissed
Mahavir Prasad Vs ITO
Punjab And Haryana At Chandigarh · (2010) 327 ITR 178 : (2008) 169 TAXMAN 117
Income Tax Act, 1961 — Section 143, 147, 148, 260A, 263
High Courts31 Jan 2008Allowed
Sewa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 520
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts31 Jan 2008Dismissed
Prem Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 312
Penal Code, 1860 (IPC) — Section 34, 379
High Courts31 Jan 2008
Rajesh Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 835
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts31 Jan 2008Allowed
Dr. Gurpreet Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 880
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts31 Jan 2008
State of Punjab Vs Sukhdev Raj and others
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts31 Jan 2008Allowed
Dr. Gurpreet Kaur and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 285
Criminal Procedure Code, 1973 (CrPC) — Section 379(2), 397, 397(2)
High Courts31 Jan 2008Dismissed
Jagjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 140 : (2008) 2 PLR 80 : (2008) 3 RCR(Civil) 751
High Courts31 Jan 2008Dismissed
Jagdish Chander Vs Uttari Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 735
Constitution of India, 1950 — Article 311
High Courts31 Jan 2008
Jaswant Singh Vs State of Punjab and Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 208, 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts31 Jan 2008Allowed
Shashi Kant Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 450 : (2008) 149 PLR 742
Constitution of India, 1950 — Article 226
High Courts31 Jan 2008Dismissed
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0106
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts31 Jan 2008Dismissed
Alakh Singh @ Anokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302