High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Lakhani Rubber Udyog Ltd.
Punjab And Haryana At Chandigarh · (2009) 312 ITR 14 : (2009) 184 TAXMAN 236
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,421 of 4,622
High Courts04 Feb 2008Dismissed
State of Punjab Vs Gurdeep Singh and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0266
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts04 Feb 2008Dismissed
Ex-Naik Mohan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 10
Arms Act, 1959 — Section 25, 27Army Act, 1950 — Section 48Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2008Dismissed
SDO Electricity OP Sub-Division No. 9, Union Territory Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 141 : (2008) 2 RCR(Civil) 206 : (2008) 3 SLJ 472
Constitution of India, 1950 — Article 14, 226Legal Services Authorities Act, 1987 — Section 22C
High Courts04 Feb 2008Dismissed
Luxmi Enterprises Vs Gopal Soap Industries
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0218
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Feb 2008Allowed
Shri Bhupinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0211
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Feb 2008Allowed
Hoshiar Singh Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 517 : (2008) 151 PLR 347 : (2008) 3 RCR(Civil) 26
SUITS VALUATION ACT, 1887 — Section 9
High Courts04 Feb 2008Dismissed
Jaskaran Singh and Others Vs The Special Secretary Co-operation (A) and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0166
Punjab Co-operative Societies Act, 1961 — Section 55, 56
High Courts04 Feb 2008Allowed
Manoj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 84 : (2009) 106 RD 281 : (2009) 1 SLR 420
Constitution of India, 1950 — Article 226
High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Tek Ram (HUF)
Punjab And Haryana At Chandigarh · (2008) 220 CTR 396 : (2008) 300 ITR 354
Income Tax Act, 1961 — Section 143, 271, 45
High Courts04 Feb 2008
Charanjit Singh Vs Brij Mohan Gupta and Another
Punjab And Haryana At Chandigarh · (2008) 4 BC 220 : (2008) 3 CivCC 96 : (2008) 2 PLR 739 : (2008) 2 RCR(Civil) 553 : (2008) 2 RCR(Criminal) 451
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Feb 2008
Commissioner of Income Tax Vs Sanjiv Kumar
Punjab And Haryana At Chandigarh · (2008) 300 ITR 348
Income Tax Act, 1961 — Section 143, 148, 256, 271, 273
High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Khalsa Rural Hospital and Nursing Training Institute
Punjab And Haryana At Chandigarh · (2008) 219 CTR 491 : (2008) 304 ITR 20 : (2008) 173 TAXMAN 180
Income Tax Act, 1961 — Section 10, 11, 12, 143, 260A
High Courts04 Feb 2008Allowed
Sukhwinder Kaur and Others Vs The Dabwali Transport Company Private Limited and Others
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 633
Motor Vehicles Act, 1988 — Section 110AA
High Courts04 Feb 2008
O.P. Gupta Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0077
High Courts04 Feb 2008Allowed
Major Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 406 : (2008) 3 RCR(Civil) 959
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Feb 2008
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0315
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i)
High Courts01 Feb 2008Dismissed
Santosh Kumari Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0309
Penal Code, 1860 (IPC) — Section 354
High Courts01 Feb 2008Partly Allowed
Commissioner of Income Tax Vs Greatways (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0298
Income Tax Act, 1961 — Section 143, 260A, 28, 80HHC
High Courts01 Feb 2008
Gurpreet Singh Bal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 746 : (2008) 2 RCR(Civil) 553
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 6Penal Code, 1860 (IPC) — Section 34, 447, 511