High Courts07 Feb 2008Dismissed
Commissioner of Income Tax Vs Mehta Engineers Ltd.
Punjab And Haryana At Chandigarh · (2008) 300 ITR 308
Income Tax Act, 1961 — Section 271(1)(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,419 of 4,622
High Courts06 Feb 2008
Wilson Masih @ Pillu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 315
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts06 Feb 2008
Bahali Ram and Others. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0337
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts06 Feb 2008
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 2454
Criminal Procedure Code, 1973 (CrPC) — Section 15, 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42, 54, 8
High Courts06 Feb 2008Allowed
Hari Chand Vs State
Punjab And Haryana At Chandigarh · (2008) CriLJ 3294 : (2008) 2 PLR 107 : (2008) 3 RCR(Criminal) 80
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts06 Feb 2008Allowed
Ram Kiran Goyal Vs Sub Divisional Engineer, Mechanical and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1070 : (2008) 2 PLR 471 : (2008) 2 RCR(Civil) 103
High Courts06 Feb 2008
Gobind Ram and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0217
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts06 Feb 2008
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 420, 465, 467, 468
High Courts06 Feb 2008Dismissed
Sher Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0174
High Courts06 Feb 2008Dismissed
Mahesh Kumar Vs Kamlesh Kumar Sangar and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 149 : (2008) 150 PLR 588
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Feb 2008Dismissed
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 43
High Courts06 Feb 2008Dismissed
Commissioner of Income Tax Vs Septu India (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 2 PLR 63
Income Tax Act, 1961 — Section 28, 36
High Courts06 Feb 2008
Maj. Dimple Singla Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0056
Army Act, 1950 — Section 123, 153, 164, 165Constitution of India, 1950 — Article 136, 226, 227, 311, 32
High Courts06 Feb 2008Allowed
Harkirat Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 635
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Feb 2008
Commissioner of Income Tax Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2008) 219 CTR 65 : (2008) 299 ITR 14
Income Tax Act, 1961 — Section 143, 250, 256, 45, 48
High Courts05 Feb 2008Dismissed
M/s Chiranji Lal Lakhmi Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 24(5), 29, 3(k)(i)
High Courts05 Feb 2008Dismissed
Malt Company (India) Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 10 : (2008) 15 VST 283
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2008
Commissioner of Income Tax Vs Gian Chand Bhajan Lal
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0269
Income Tax Act, 1961 — Section 133, 133A, 256, 271
High Courts05 Feb 2008Dismissed
Ranjodh Bus Service Regd. Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 40
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2008Dismissed
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 41
Penal Code, 1860 (IPC) — Section 338