High Courts08 Feb 2008Dismissed
Commissioner of Central Excise Vs Shanti Fastners
Punjab And Haryana At Chandigarh · (2008) 126 ECC 257 : (2008) 152 ECR 257 : (2008) 226 ELT 340
Central Excises and Salt Act, 1944 — Section 35G
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,418 of 4,622
High Courts08 Feb 2008Dismissed
Ramesh Sharma and Another Vs The State Information Commission and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 126 : (2008) 2 CivCC 74 : (2009) 234 ELT 390 : (2008) 2 PLR 485 : (2008) 2 RCR(Civil) 226
Right to Information Act, 2005 — Section 19, 20, 26, 7
High Courts08 Feb 2008Dismissed
Karnail Singh Alias Kalia Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0168
Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 2008
Bureau of Indian Standars (NRO) Clerical Cadre Employees Union (Regd.) Vs Bureau of Indian Standards (BIS) and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0116
Bureau of Indian Standards Act, 1986 — Section 38
High Courts08 Feb 2008
Baljit Singh and Others Vs Additional Registrar (G) Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 745 : (2008) 2 RCR(Civil) 594
Punjab Co-operative Societies Act, 1961 — Section 27(2)
High Courts08 Feb 2008Dismissed
Hira Devi Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 245 : (2008) 4 RCR(Civil) 443
Hindu Succession Act, 1956 — Section 8
High Courts07 Feb 2008
Raghbir Singh alias Bhira Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0331
Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts07 Feb 2008Allowed
Satpal Vs Piccadily Agro Industries Ltd., Bhadson, Karnal and Others
Punjab And Haryana At Chandigarh · (2008) 118 FLR 1082 : (2009) 2 LLJ 46 : (2008) 151 PLR 294
Industrial Disputes Act, 1947 — Section 19(1)(c)
High Courts07 Feb 2008Allowed
State of Punjab Vs Ashok Kumar @ Jaggu
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 623
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 67
High Courts07 Feb 2008Dismissed
Aradhana Gupta and Another Vs Ludhiana Colonizers P. Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 152 CompCas 666
Companies Act, 1956 — Section 630
High Courts07 Feb 2008Dismissed
Gurdial Singh Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0314
Penal Code, 1860 (IPC) — Section 323, 379, 380, 421, 427
High Courts07 Feb 2008
Balwant Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0308
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts07 Feb 2008Allowed
Havell's India Ltd. Vs Evergreen Properties
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0250
Partnership Act, 1932 — Section 69
High Courts07 Feb 2008Dismissed
Punjab State and Another Vs Mohan Singh, since deceased, through his legal Representatives
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0246
High Courts07 Feb 2008Allowed
Nirbhay Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 141
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2008Dismissed
Commissioner of Income Tax Vs Mahavir Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 217 CTR 125 : (2008) 303 ITR 353 : (2008) 172 TAXMAN 9
Income Tax Act, 1961 — Section 10B, 143, 260A, 36, 37
High Courts07 Feb 2008
Sat Pal Singh and Others Vs Piccadily Agro Industries Limited and Others
Punjab And Haryana At Chandigarh · (2008) 118 FLR 1082 : (2009) 2 LLJ 46 : (2008) 151 PLR 294
Industrial Disputes Act, 1947 — Section 19(1)(c)
High Courts07 Feb 2008
Punjab State Electricity Board Vs Gurvinder Singh and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0180
High Courts07 Feb 2008Allowed
Balbir Singh Antil Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) 2 PLR 139 : (2009) 1 SLR 375
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2008Dismissed
State of Haryana Vs Gulshan Kumar and others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 304, 304B, 307, 34, 498A