COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,424 of 4,622

High Courts29 Jan 2008

Shri Rajinder Pal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 CivCC 107 : (2008) 152 PLR 215 : (2008) 3 RCR(Civil) 811 : (2008) 3 RCR(Criminal) 741

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Electricity Act, 2003 — Section 39Penal Code, 1860 (IPC) — Section 379

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High Courts29 Jan 2008

Basant Kumar Vs Romesh Kumar Deora

Punjab And Haryana At Chandigarh · (2008) 152 PLR 313 : (2008) 2 RCR(Civil) 176 : (2008) 1 RCR(Rent) 296

Evidence Act, 1872 — Section 118

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High Courts29 Jan 2008Dismissed

Assistant Collector of Customs, Ministry of Finance, Government of India Vs Om Parkash

Punjab And Haryana At Chandigarh · (2008) 125 ECC 305 : (2008) 151 ECR 305

Criminal Procedure Code, 1973 (CrPC) — Section 377Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85

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High Courts29 Jan 2008Allowed

Ranjna Vs Anil Kumar

Punjab And Haryana At Chandigarh · (2008) 2 CivCC 630 : (2008) 150 PLR 302 : (2008) 1 RCR(Civil) 916

Hindu Marriage Act, 1955 — Section 10, 13, 13BSpecial Marriage Act, 1954 — Section 28

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High Courts29 Jan 2008

Indane Cables Vs Punjab State Electricity Board

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0160

Arbitration and Conciliation Act, 1996 — Section 11

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High Courts29 Jan 2008Allowed

Makhan Singh and Another and Manoj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302, 307, 392

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High Courts29 Jan 2008

Gurdip Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0104

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High Courts29 Jan 2008Dismissed

Commissioner of Income Tax Vs Khalsa Dewan (Regd.)

Punjab And Haryana At Chandigarh · (2009) 221 CTR 486 : (2008) 300 ITR 357

Income Tax Act, 1961 — Section 11, 12A, 143, 154, 156

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High Courts29 Jan 2008Dismissed

Commissioner of Income Tax Vs Kartar Singh and Co.

Punjab And Haryana At Chandigarh · (2008) 218 CTR 197 : (2008) 302 ITR 66

Income Tax Act, 1961 — Section 144, 154, 184, 260A, 40

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High Courts29 Jan 2008Dismissed

Shri Sheo Nath and Others Vs Ram Narain and Another

Punjab And Haryana At Chandigarh · (2008) 149 PLR 659 : (2008) 3 RCR(Civil) 36

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High Courts29 Jan 2008Dismissed

PRTC Vs Surji Devi and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 794 : (2008) 2 RCR(Civil) 71

Motor Vehicles Act, 1988 — Section 163A, 166, 173

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High Courts29 Jan 2008

Vikas Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 724 : (2008) 2 RCR(Civil) 526

Constitution of India, 1950 — Article 166, 226

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High Courts29 Jan 2008Dismissed

Surinderpal Singh and Another Vs Dhruvinderpal Singh and Others

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 18

Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 34

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High Courts28 Jan 2008

Megh Raj and Others Vs Manphool Singh and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 36 : (2008) 151 PLR 331 : (2008) 3 RCR(Civil) 241

Civil Procedure Code, 1908 (CPC) — Section 9s

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High Courts28 Jan 2008

Dharam Chand and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0164

Penal Code, 1860 (IPC) — Section 143, 149, 302

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High Courts28 Jan 2008

Mohinder and Others and Lal Singh and Others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 325

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High Courts28 Jan 2008

National Dairy Research Institute Vs Gopal Chander and Another

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0084

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 33, 33C

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High Courts28 Jan 2008Allowed

Ashwani Kumar Aggarwal Vs Shanti Lal

Punjab And Haryana At Chandigarh · (2008) 3 PLR 1 : (2008) 2 RCR(Civil) 452

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 16(2)(b)

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High Courts28 Jan 2008Dismissed

Ashwani Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 272

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 447

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High Courts28 Jan 2008Allowed

Rajwinder Kaur Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 315, 323, 34, 406, 420

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