High Courts16 Dec 2008
Mannu (minor) & Anr Vs Pritam Singh & Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 762
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,334 of 4,622
High Courts16 Dec 2008
Suba Singh Vs Madan Singh (minor) through Gurnam Kaur his mother & others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 734
High Courts16 Dec 2008Dismissed
Balbir Singh Vs Lakshmi and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 457
High Courts16 Dec 2008
Commissioner of Income Tax Vs Lakhani India Ltd.
Punjab And Haryana At Chandigarh · (2010) 324 ITR 73
Income Tax Act, 1961 — Section 260A
High Courts16 Dec 2008Dismissed
Jagjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 93
Constitution of India, 1950 — Article 226 , 309Punjab State Education Class III (School Cadre) Service Rules, 1978 — Rule 5
High Courts16 Dec 2008Dismissed
Kumar Trading Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0049
Income Tax Act, 1961 — Section 145(3), 260A
High Courts16 Dec 2008Dismissed
Surinder Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0046
Income Tax Act, 1961 — Section 260A
High Courts16 Dec 2008
Des Raj Chela Satguru Kirpa Nand Ji Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 771 : (2009) 1 RCR(Civil) 614
Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Dec 2008
Luxmi Educational Trust Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 818
High Courts15 Dec 2008Dismissed
Sohan Lal Vs Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 218 : (2009) 1 RCR(Rent) 171
High Courts15 Dec 2008Dismissed
Kaka Singh Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 438 : (2009) 5 RCR(Civil) 901 : (2009) 2 RCR(Civil) 77
Succession Act, 1925 — Section 214
High Courts15 Dec 2008Dismissed
Commissioner of Income Tax Vs Haryana C.M. Relief Fund
Punjab And Haryana At Chandigarh · (2009) 309 ITR 275
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 260A
High Courts15 Dec 2008
Ejaj Hussain Jedi @ Jajju Baba Vs Haryana Wakf Board, Ambala Cantt
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 642
High Courts15 Dec 2008Dismissed
Marigold Leasing (India) Ltd. Vs Shashi Bhushan
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 381 : (2009) 90 SCL 229
Companies Act, 1956 — Section 433, 434
High Courts15 Dec 2008Dismissed
Daya Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0071
Income Tax Act, 1961 — Section 260A
High Courts15 Dec 2008Dismissed
Vinod Kumar Ghai Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 472 : (2009) 3 RCR(Civil) 575
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Dec 2008
State of Punjab and Another Vs Ishar Singh
Punjab And Haryana At Chandigarh · (2009) 153 PLR 441
Land Acquisition Act, 1894 — Section 25, 4, 6
High Courts12 Dec 2008
Ved Parkash Paliwal Vs Assistant Commissioner of Income Tax, Circle, Panipat
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0204
Income Tax Act, 1961 — Section 143(3), 147, 148, 43
High Courts12 Dec 2008
State of Haryana Vs Manbhari
Punjab And Haryana At Chandigarh · (2009) 154 PLR 563 : (2009) 3 RCR(Civil) 550
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax Vs Hazari Lal
Punjab And Haryana At Chandigarh · (2009) 310 ITR 24 : (2009) 180 TAXMAN 37
Evidence Act, 1872 — Section 114, 158BCIncome Tax Act, 1961 — Section 132, 148, 158BB, 260A