High Courts19 Dec 2008Allowed
Ajit Kumar Jain Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 763 : (2009) 154 PLR 758
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,332 of 4,622
High Courts19 Dec 2008Allowed
Employees' State Insurance Corporation Vs Shri Textile Mills, Kashmir Road, Amritsar
Punjab And Haryana At Chandigarh · (2009) 121 FLR 586
Employees State Insurance Act, 1948 — Section 75, 82
High Courts19 Dec 2008Dismissed
Ajay Kumar Vs Smt. Somwati Aggarwal
Punjab And Haryana At Chandigarh · (2009) 3 PLR 772
Transfer of Property Act, 1882 — Section 106
High Courts19 Dec 2008Dismissed
Amarjit Singh Vs Nazar Singh
Punjab And Haryana At Chandigarh · (2010) 1 BC 203 : (2009) 3 CivCC 321 : (2009) 156 PLR 19 : (2009) 3 RCR(Civil) 246
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts19 Dec 2008Dismissed
Suraj Bhan and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 467 : (2009) 3 RCR(Civil) 571
Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts19 Dec 2008Dismissed
Mohinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 121 FLR 721 : (2009) 153 PLR 173
High Courts19 Dec 2008
Sanjeev Kumar Kataria Vs Inderjit Goyal
Punjab And Haryana At Chandigarh · (2009) 1 ICC 650 : (2009) 5 RCR(Civil) 804
High Courts19 Dec 2008
Rajinder Kalia and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 757
High Courts19 Dec 2008
Ram Karan Vs Tribunal, Improvement Trust
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 83
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts19 Dec 2008
Azad Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 616
High Courts19 Dec 2008Dismissed
Amar Singh Vs Lajya Devi and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 768
Succession Act, 1925 — Section 63
High Courts19 Dec 2008Dismissed
Sant Ram and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 496
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 2008Dismissed
Balbir Singh Vs State of Punjab Ajmer Singh Vs Dashan Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 788
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts19 Dec 2008
Jagiri Ram (Deceased) through his LRs. Vs Ralla and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 451
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5
High Courts19 Dec 2008
Amar Singh Vs Lajya Devi and others
Punjab And Haryana At Chandigarh · (2009) 2 PLR 768 : (2009) 3 RCR(Civil) 761
High Courts18 Dec 2008
Takhat Raj Singh Vs Shaminder Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 689
High Courts18 Dec 2008
Ms. Jyoti and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1081 : (2009) 3 PLR 701 : (2009) 5 RCR(Civil) 652
High Courts18 Dec 2008Dismissed
Balkar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0180
Penal Code, 1860 (IPC) — Section 34, 354, 366, 376
High Courts18 Dec 2008Dismissed
Darbara Singh Vs Tara Chand
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 699 : (2009) 2 RCR(Civil) 767
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts18 Dec 2008Dismissed
Kamal Kumar Vs P.S.E.B.
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0156