High Courts06 Jan 2009
Karnail Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 100 : (2009) 2 RCR(Civil) 649
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,330 of 4,622
High Courts06 Jan 2009
Nathi Singh Vs Mannu Khan and others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 663 : (2009) 2 RCR(Civil) 609
High Courts06 Jan 2009
Smt. Trishla Jain Vs Income Tax Commissioner
Punjab And Haryana At Chandigarh · (2009) 221 CTR 696 : (2009) 310 ITR 274 : (2009) 177 TAXMAN 74
Income Tax Act, 1961 — Section 10, 115C, 115O, 195, 5
High Courts06 Jan 2009Dismissed
State of Haryana and Others Vs Sudesh
Punjab And Haryana At Chandigarh · (2009) 3 PLR 636
High Courts06 Jan 2009Dismissed
Bhartia Cutler Hammer Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 634 : (2009) 1 SLR 753
High Courts06 Jan 2009Dismissed
Milap Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 1277
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jan 2009Dismissed
Krishan Lal and Others Vs Ram Chand and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 809 : (2009) 2 RCR(Civil) 108
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts06 Jan 2009Dismissed
Roshan Lal Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 493 : (2009) 4 SLR 310
Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Dec 2008Allowed
Suresh Kumar @ Shashi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts24 Dec 2008Allowed
N.K. Sharmaj and Others Vs State
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 820
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 477AProbation of Offenders Act, 1958 — Section 4
High Courts24 Dec 2008Dismissed
Roshan Lal Singla Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2009) 3 PLR 637
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts24 Dec 2008
Vijender Beniwal Vs Presinding Judge, Permanent and Continuous Lok Adalat, Samjhauta Sadan, Gurgaon and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 467
High Courts24 Dec 2008
Pushpa Rani Vs Dyal Singh and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 172 : (2009) 3 RCR(Civil) 663
High Courts24 Dec 2008Dismissed
Darshana Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 174
Constitution of India, 1950 — Article 12
High Courts24 Dec 2008Dismissed
Devinder Singh and Others Vs Rambha Devi and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2847 : (2009) 153 PLR 406 : (2009) 2 RCR(Civil) 400
Motor Vehicles Act, 1988 — Section 15, 8, 9
High Courts24 Dec 2008Dismissed
Mohd. Sahid Junaid and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 479
Constitution of India, 1950 — Article 226
High Courts24 Dec 2008Allowed
Radhey Shyam Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 459 : (2009) 3 RCR(Civil) 696
High Courts24 Dec 2008
Ranbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 109
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 170, 323, 342, 384Punjab Police Rules, 1934 — Rule 9.18
High Courts23 Dec 2008Dismissed
Shadi Lal Vs Panchayat Samiti and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 309 : (2009) 3 RCR(Civil) 565
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 2008Dismissed
Food Corporation of India Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 322
Punjab Municipal Act, 1911 — Section 65, 67