High Courts23 Dec 2008
Lal Chand Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 838
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 324, 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,331 of 4,622
High Courts23 Dec 2008
State of Haryana and Another Vs Suresh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 247 : (2010) 5 RCR(Civil) 265
Land Acquisition Act, 1894 — Section 4, 6
High Courts23 Dec 2008Dismissed
Commissioner of Income Tax Vs Harbans Lal Sarna
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 91
Income Tax Act, 1961 — Section 260A
High Courts23 Dec 2008Dismissed
Commissioner of Income Tax Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0017
Income Tax Act, 1961 — Section 24, 260A
High Courts22 Dec 2008Dismissed
Pritam Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 138 : (2009) 153 PLR 436
Transfer of Property Act, 1882 — Section 118
High Courts22 Dec 2008Allowed
Col. (Retd.) Daljit Singh and Others Vs M.C. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 793
Constitution of India, 1950 — Article 226Hackney Carriage Act, 1879 — Section 3Punjab Municipal (Executive Officer) Act, 1931 — Section 121, 122, 124, 188, 189
High Courts22 Dec 2008
Amarjeet Singh Vs Gram Panchayat Kambheri
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 801
High Courts22 Dec 2008
Bansal Fertizlier, Mansa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 32
Insecticides Act, 1968 — Section 30(3)
High Courts22 Dec 2008
Bansal Fertizlier, Mansa & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0097
High Courts22 Dec 2008Dismissed
Jai Parkash and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 461
Constitution of India, 1950 — Article 19, 226
High Courts22 Dec 2008Allowed
Commissioner of Wealth Tax Vs Begum Munawar-ul-Nisha
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 182
Wealth Tax Act, 1957 — Section 27A
High Courts22 Dec 2008
Hari Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 644 : (2009) 4 RCR(Civil) 467
Land Acquisition Act, 1894 — Section 4
High Courts22 Dec 2008Dismissed
Sant Kumar and others Vs State of U.T.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 787
Constitution of India, 1950 — Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Dec 2008Dismissed
Commissioner of Income Tax, Patiala Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0026
Income Tax Act, 1961 — Section 12AA, 139(5), 260A
High Courts22 Dec 2008Dismissed
Arjun Singh Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 8 : (2009) 154 PLR 328 : (2009) 5 RCR(Civil) 767
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Dec 2008Dismissed
Mohinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 388
Hindu Succession Act, 1956 — Section 8
High Courts19 Dec 2008
Surjit Singh & others Vs Varinder Singh and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 669
High Courts19 Dec 2008
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 657
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 428, 437(6)Penal Code, 1860 (IPC) — Section 302
High Courts19 Dec 2008Dismissed
Sunil and Others Vs Siri Chand
Punjab And Haryana At Chandigarh · (2009) 154 PLR 381
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 2008Dismissed
State of Haryana and Others Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 550