High Courts18 Dec 2008Allowed
Bhiwani Rice Mills Vs Punjab State Civil Supplies Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 661 : (2009) 5 RCR(Civil) 627
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,333 of 4,622
High Courts18 Dec 2008Dismissed
Subhash Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 98
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406
High Courts18 Dec 2008
Janak Raj and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 346
High Courts17 Dec 2008Dismissed
M/s. Agar Chand Ram Phal Jain and Others Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 107
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Dec 2008
Commissioner of Income Tax Vs Partap Steel Rolling Mills (Asr) (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0188
Income Tax Act, 1961 — Section 216, 256
High Courts17 Dec 2008Dismissed
Coca Cola India Inc. Vs Assistant Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2009) 1 CompLJ 460 : (2009) 221 CTR 225 : (2009) 309 ITR 194 : (2009) 177 TAXMAN 103
Constitution of India, 1950 — Article 14Foreign Exchange Regulation Act, 1973 — Section 29, 40Income Tax Act, 1961 — Section 10A, 10AA, 10B, 133, 139
High Courts17 Dec 2008Allowed
Commissioner of Gift-tax Vs Om Parkash Munjal
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 213
Finance Act, 1998 — Section 76
High Courts17 Dec 2008Dismissed
Ram Kishan Vs Chief Administrator, Punjab Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 687 : (2009) 2 RCR(Civil) 239
Punjab Regional and Town Planning and Development Act, 1995 — Section 44, 45
High Courts17 Dec 2008Allowed
Phuman Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 552
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Dec 2008Dismissed
Santokh Singh Vs Smt. Gian Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 97
High Courts17 Dec 2008Dismissed
Surindera Steel Rolling Mills Vs Sanjiv Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 766 : (2009) 2 CivCC 766 : (2009) 154 PLR 342 : (2009) 2 RCR(Civil) 329 : (2009) 5 RCR(Criminal) 48
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Dec 2008
Om Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 329, 335Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Dec 2008Dismissed
Max New York Life Insurance Co. Ltd. Vs Insurance Ombudsman, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1174
High Courts17 Dec 2008
Paramjit Singh alias Mange Ram Vs State of Haryana and others .
Punjab And Haryana At Chandigarh · (2009) 3 LLR 617 : (2009) 1 PLR 26 : (2009) 2 RCR(Civil) 238
High Courts17 Dec 2008
Dilsher Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 650
High Courts16 Dec 2008Allowed
Naresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 775
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts16 Dec 2008
State of Haryana Vs Ram Kishan and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 870
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts16 Dec 2008
Anil Sachar and Another Vs Shree Nath Spinners Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 626 : (2009) 154 PLR 232 : (2009) 1 RCR(Civil) 801 : (2009) 1 RCR(Criminal) 750
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Dec 2008
Mannu (minor) Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2009) 1 Law Herald 131
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 90Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 201, 420, 467, 468
High Courts16 Dec 2008
Daljit Kaur (Dead) Through Her Lrs Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 245 : (2010) 2 RCR(Civil) 132
Motor Vehicles Act, 1988 — Section 166, 173