High Courts12 Dec 2008Allowed
Jitesh Kumar Dembla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 58 : (2009) 153 PLR 486
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,335 of 4,622
High Courts12 Dec 2008Dismissed
The Navgraha Central Government Employees Co-Operative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 463 : (2009) 5 RCR(Civil) 740
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax Vs Gaje Singh
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0145
Income Tax Act, 1961 — Section 148, 241(1)(c), 260A
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax, Faridabad Vs Dinesh Jain
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0131
Income Tax Act, 1961 — Section 148, 260A
High Courts12 Dec 2008
Bir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 85
High Courts12 Dec 2008
Gurdip Singh and other Vs Bank of India
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 461
High Courts12 Dec 2008Dismissed
Hardev Kaur Vs Surinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 187
Transfer of Property Act, 1882 — Section 53A
High Courts12 Dec 2008Dismissed
Chand Parkash Vij Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 315 ITR 251
Income Tax Act, 1961 — Section 260A
High Courts11 Dec 2008Dismissed
Prem Kaur @ Premo Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 490
Penal Code, 1860 (IPC) — Section 342, 498A
High Courts11 Dec 2008Dismissed
Acfoli Inc Vs The Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1150 : (2009) 153 PLR 482
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
High Courts11 Dec 2008Dismissed
Shree Dewan Steel (India) Ltd. Vs Central Bank of India
Punjab And Haryana At Chandigarh · (2009) 148 CompCas 536 : (2009) 153 PLR 466
Civil Procedure Code, 1908 (CPC) — Section 114COMPANIES ACT, 1956 — Section 22, 446
High Courts11 Dec 2008
Rajpal Kahtri Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 813
Constitution of India, 1950 — Article 226
High Courts11 Dec 2008
Jarnail Singh and others Vs Gram Panchayat, Mahan Singh Wala and others
Punjab And Haryana At Chandigarh · (2009) 1 LLR 734 : (2009) 4 RCR(Civil) 478
High Courts11 Dec 2008
Uttam Singh Vs Maharaja Partap Singh Trust and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 720
High Courts11 Dec 2008
Kirpa Ram @ Kishana Vs Ishwar Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 613
High Courts11 Dec 2008
Surinder Kumar Khurana Vs High Court of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 343
Punjab Civil Services Rules — Rule 3.13, 3.14, 3.15, 8.21
High Courts11 Dec 2008Allowed
Haryana Financial Corporation Vs Dev Papers P. Ltd. (In Liquidation) and Others
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 399
Companies Act, 1956 — Section 441, 446
High Courts11 Dec 2008Allowed
Sarup Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 13
Constitution of India, 1950 — Article 16(4)
High Courts11 Dec 2008Dismissed
Sham Lal and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1159 : (2009) 2 RCR(Civil) 179
Constitution of India, 1950 — Article 258Land Acquisition Act, 1894 — Section 11, 11(1), 15A, 17, 17(2)
High Courts11 Dec 2008Dismissed
Khazan Singh and Others Vs Prithvi Singh Sharma
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 204 : (2009) 1 RCR(Rent) 173