High Courts10 Dec 2008Allowed
Vikas Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 302, 304B, 34, 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,336 of 4,622
High Courts10 Dec 2008Allowed
Khillu Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 769
High Courts10 Dec 2008
Sewerage Employees Union (Regd.) M.C. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 984
High Courts10 Dec 2008Allowed
Dalip Kumar Ghai Vs Daljit Singh Boparai
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 201 : (2009) 154 PLR 137 : (2009) 2 RCR(Civil) 889 : (2009) 1 RCR(Rent) 594
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Dec 2008Dismissed
Smt. Mirdula Joshi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 308 : (2009) 1 RCR(Civil) 536
Land Acquisition Act, 1894 — Section 16, 4, 48, 5A, 6
High Courts10 Dec 2008Dismissed
Commissioner of Gift-tax Vs Om Parkash Munjal
Punjab And Haryana At Chandigarh · (2010) 325 ITR 605
Transfer of Property Act, 1882 — Section 126
High Courts10 Dec 2008
Chhida Ram and others Vs Rishi Raj and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 672
High Courts10 Dec 2008
Govt. of India and Another Vs Madhu Garg and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 83
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108, 132, 135
High Courts10 Dec 2008
Viresh Shandilya Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 400
Constitution of India, 1950 — Article 21, 243W, 243X, 243Y
High Courts10 Dec 2008
Baldev Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1140
Haryana Control of Bricks Supplies Order, 1972 — Section 3
High Courts09 Dec 2008
Saroj Sharma Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 656
High Courts09 Dec 2008Dismissed
Mann Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 289
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts09 Dec 2008Allowed
Dharam Pal and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 601
Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 33
High Courts09 Dec 2008Dismissed
Baljinder Kaur Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 153 : (2009) 3 PLR 554 : (2009) 5 RCR(Civil) 435
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Dec 2008
Chanan Singh and Others Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 278
High Courts09 Dec 2008
Pritam Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2009) 1 LLR 270 : (2009) 5 RCR(Civil) 644
High Courts09 Dec 2008
Bakshish Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 11
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts09 Dec 2008Dismissed
Commissioner of Income Tax-II Vs Hero Cycles Ltd.
Punjab And Haryana At Chandigarh · (2009) 178 TAXMAN 484
Income Tax Act, 1961 — Section 260A
High Courts09 Dec 2008Allowed
Mahabir Vegetable Oils Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 24 VST 99
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts09 Dec 2008
Usha Mehta Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 220
Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 319, 482Penal Code, 1860 (IPC) — Section 304B, 306, 34