High Courts05 Dec 2008Allowed
Jasmail Kaur Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 50 : (2009) 3 PLR 793 : (2009) 1 RCR(Civil) 684
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,338 of 4,622
High Courts05 Dec 2008
Anokh Singh and Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 63 : (2009) 1 ILR (P&H) 1119 : (2009) 1 RCR(Civil) 898
Punjab Panchayati Raj Act, 1994 — Section 208Punjab State Election Commission Act, 1994 — Section 37
High Courts05 Dec 2008Dismissed
Commissioner of Income Tax-I Vs Impel Forge and Allied Industries Ltd.
Punjab And Haryana At Chandigarh · (2009) 183 TAXMAN 38
Income Tax Act, 1961 — Section 260A
High Courts05 Dec 2008Dismissed
Mohinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 514 : (2009) 3 RCR(Civil) 632
Hindu Succession Act, 1956 — Section 8
High Courts05 Dec 2008
Badan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 753
High Courts05 Dec 2008Disposed Off
Self Knitting Works Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 179 TAXMAN 139
Income Tax Act, 1961 — Section 132
High Courts05 Dec 2008Dismissed
Commissioner of Income Tax-I, Ludhiana Vs Impel Forge and Allied Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 326 ITR 27 : (2009) 183 TAXMAN 38
Income Tax Act, 1961 — Section 260A, 80IB
High Courts04 Dec 2008Dismissed
Jagroop Singh Brar Vs Branch Manager and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 418 : (2009) 2 RCR(Civil) 533
Penal Code, 1860 (IPC) — Section 380, 457
High Courts04 Dec 2008
Kanhiya alias kanhi (dead) through LRs Vs Sukhi Ram and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 465
High Courts04 Dec 2008
Bahadur Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 429
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts04 Dec 2008Dismissed
Gian Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 420 : (2009) 3 RCR(Civil) 546
Land Acquisition Act, 1894 — Section 4
High Courts03 Dec 2008
Commr. of C. Ex. Vs Narinder Arora and Associates
Punjab And Haryana At Chandigarh · (2010) 19 STR 20
Central Excises and Salt Act, 1944 — Section 35(G)Finance Act, 1994 — Section 76, 80
High Courts03 Dec 2008Allowed
Miss Manju Vs Smt. Lajwanti (Dead) Through L.R. and Another
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 12
Hindu Succession Act, 1956 — Section 22
High Courts03 Dec 2008Allowed
Kulwant Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 884
Penal Code, 1860 (IPC) — Section 324, 34
High Courts03 Dec 2008
Surat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 607
Land Acquisition Act, 1894 — Section 4, 48, 5A
High Courts03 Dec 2008
Bharat Commerce & Industries Ltd. and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 107 : (2009) 2 RCR(Civil) 655
High Courts03 Dec 2008Allowed
Paramjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts03 Dec 2008Dismissed
Daljit Singh and Others Vs U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1115
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 10(1), 7A, 7A(1), 7A(2)
High Courts03 Dec 2008
Dimple @ Dimpu @ Gurcharan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 602
Criminal Procedure Code, 1973 (CrPC) — Section 173, 328, 329, 330, 331Penal Code, 1860 (IPC) — Section 302, 323, 84
High Courts03 Dec 2008Allowed
Paramjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 911
Penal Code, 1860 (IPC) — Section 120B, 420