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Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,260 of 4,622

High Courts14 Jul 2009Allowed

Abheyram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 123 FLR 966 : (2009) 156 PLR 100

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
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High Courts13 Jul 2009Dismissed

Harmesh Chander Kakkar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 668

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 428Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 161
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High Courts13 Jul 2009Allowed

Jasdev Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 156 PLR 182

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
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High Courts13 Jul 2009Dismissed

Ram Gopal Vs Babu Singh

Punjab And Haryana At Chandigarh · (2010) 159 PLR 424 : (2009) 2 RCR(Rent) 671

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
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High Courts13 Jul 2009

Balwant Singh Vs Buta Ram and Others

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 397 : (2009) 156 PLR 52 : (2010) 7 RCR(Civil) 2033

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 41, 52, 53A
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High Courts13 Jul 2009Dismissed

Dina Nath Vs Yash Pal

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 533 : (2010) 157 PLR 98 : (2009) 4 RCR(Civil) 105

Civil Procedure Code, 1908 (CPC) — Section 151
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