High Courts08 Jul 2009Dismissed
Bhagwan Kaur Vs Malwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 757 : (2009) 155 PLR 786 : (2009) 4 RCR(Civil) 732
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,262 of 4,622
High Courts08 Jul 2009
Randhir Singh and another Vs Satbir and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 975
High Courts08 Jul 2009Dismissed
Attar Singh Vs Sher Singh
Punjab And Haryana At Chandigarh · (2009) 155 PLR 782 : (2009) 4 RCR(Civil) 192
Hindu Succession Act, 1956 — Section 2, 4, 6
High Courts08 Jul 2009Allowed
Jita Singh Vs State of Punajb
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 549
Opium Act, 1878 — Section 9(a)
High Courts08 Jul 2009Allowed
Thakur Devi Investments (P) Ltd. Vs The Commissioner of Income Tax (Central)
Punjab And Haryana At Chandigarh · (2010) 326 ITR 396
Income Tax Act, 1961 — Section 104, 105, 106, 107, 107A
High Courts08 Jul 2009Dismissed
Commissioner of Central Excise Vs Swastic Steel Works
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0031
High Courts08 Jul 2009
Kuldip Singh Vs Shawinder Kaur
Punjab And Haryana At Chandigarh · (2009) 2 HLR 448 : (2009) 4 ICC 774 : (2009) 4 RCR(Civil) 152
High Courts07 Jul 2009Dismissed
Dheeraj Chawla Vs Punjab State Board of Technical Education and Industrial Training
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 597
High Courts07 Jul 2009Allowed
Ram Dhan and others Vs Wazir Chander
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 382, 392
High Courts07 Jul 2009Dismissed
Mahabir Singh and others Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 388
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A(1), 13AA, 2(3), 4, 7
High Courts07 Jul 2009Allowed
Commissioner of Income Tax Vs J.M.P. Manufacturing Co.
Punjab And Haryana At Chandigarh · (2009) 318 ITR 64 : (2009) 184 TAXMAN 74
Income Tax Act, 1961 — Section 143, 144B, 153
High Courts07 Jul 2009Dismissed
Maninder Kaur and Another Vs Pritam Chand
Punjab And Haryana At Chandigarh · (2009) 155 PLR 781 : (2009) 4 RCR(Civil) 94
High Courts07 Jul 2009
Commissioner of Income Tax Vs Shri Rajesh Rana
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0171
Income Tax Act, 1961 — Section 133A, 260A, 271
High Courts07 Jul 2009
Kumari Sandeep and another Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 513
High Courts07 Jul 2009Dismissed
Commissioner of Income Tax Vs Cebon India Ltd.
Punjab And Haryana At Chandigarh · (2010) 229 CTR 188 : (2012) 347 ITR 583 : (2009) 184 TAXMAN 290
Income Tax Act, 1961 — Section 143, 144, 260A, 292BB
High Courts07 Jul 2009Dismissed
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 376
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Jul 2009Allowed
M/s. Saini Kheti Sewa Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 600
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 3(k)(i)
High Courts07 Jul 2009Allowed
M.L. Ohri and Others Vs Kanti Devi
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 499
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jul 2009Allowed
M.L. Ohri and others Vs Kanti Devi
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 989
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jul 2009Allowed
Gawritex Industries Limited Vs Sqn. Ldr. Gurdial Singh (Retd.) and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 788 : (2010) 157 PLR 95 : (2009) 4 RCR(Civil) 70 : (2009) 2 RCR(Rent) 213
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2