High Courts01 Jul 2009Dismissed
Jain Type Foundary and Others Vs Raj Pal Kapoor and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 823
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,264 of 4,622
High Courts01 Jul 2009Allowed
Shamsher Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 400
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts01 Jul 2009Dismissed
State of Punjab and Others Vs Jang Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 729
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Jul 2009Allowed
The Punjab State Hosiery And Knitwear Development Corporation Union Vs The Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 661
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(2A), 10(4), 14, 15
High Courts01 Jul 2009Allowed
Smt. Bhateri Devi Vs Surender Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 505
Hindu Marriage Act, 1955 — Section 13
High Courts01 Jul 2009
Anil Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 760 : (2009) 2 SLR 729
High Courts01 Jul 2009
Chetna Estate Pvt. Limited and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 745 : (2010) 8 RCR(Civil) 737
Constitution of India, 1950 — Article 14, 19, 21, 300ALand Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 Jul 2009
Ishwarchand Jain Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 754
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 18
High Courts01 Jul 2009Dismissed
Commissioner of Income Tax Vs Haryana Warehousing Corporation
Punjab And Haryana At Chandigarh · (2009) 226 CTR 124 : (2009) 314 ITR 215 : (2009) 182 TAXMAN 107
Central Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 10, 143, 147, 148, 254
High Courts01 Jul 2009Dismissed
Travels Star Hotels (India) Limited and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 732 : (2009) 4 RCR(Civil) 487
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11AWorks of the Defence Act, 1903 — Section 12, 16, 17, 18, 2
High Courts01 Jul 2009Dismissed
Renuka Verma Vs Padam Verma
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 502
Hindu Marriage Act, 1955 — Section 10, 13
High Courts01 Jul 2009Allowed
Dr. Jagmohan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1041
High Courts01 Jul 2009Allowed
Ramesh Sodhi Vs Vimal Kapoor
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jul 2009
Aventis Pharmaceuticals Inc. and AMR Technology, Inc. Vs Barr Laboratories, Inc. Ranbaxy Laboratories Ltd. and Ranbaxy Pharmaceuticals Inc. and Others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 230
Civil Procedure Code, 1908 (CPC) — Section 151, 78
High Courts01 Jul 2009Allowed
Municipal Corporation and Others Vs Raghbir Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 130 : (2010) 1 RCR(Civil) 188
Punjab Municipal Corporation Act, 1976 — Section 137
High Courts22 Jun 2009Allowed
Ajay Malik and Ors Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 649
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts22 Jun 2009Allowed
J.S. Construction Vs Post Graduate Institute of Medical Education and Research Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 174 : (2009) 2 ILR (P&H) 926 : (2009) 155 PLR 815 : (2010) 5 RCR(Civil) 333
Constitution of India, 1950 — Article 14, 226Prevention of Corruption Act, 1988 — Section 7
High Courts22 Jun 2009
Food Corporation of India Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 1 : (2010) 2 RCR(Civil) 724 : (2010) 36 VST 395
Constitution of India, 1950 — Article 14
High Courts09 Jun 2009
Kulwant Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 06 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 506
High Courts09 Jun 2009
Chandigarh Administration Vs Nemo
Punjab And Haryana At Chandigarh · (2009) 156 PLR 489 : (2009) 3 RCR(Civil) 766 : (2009) 3 RCR(Criminal) 676
Constitution of India, 1950 — Article 39, 46MEDICAL DEGREES ACT, 1916 — Section 3Medical Termination of Pregnancy Act, 1971 — Section 2, 3, 4, 5