High Courts09 Jun 2009

Jiwan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 06 P&H CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376, 506
High Courts01 Jun 2009Dismissed

Mukand Lal Bawa Vs Satwant Singh

Punjab And Haryana At Chandigarh · (2009) 155 PLR 809 : (2009) 3 RCR(Civil) 208 : (2009) 1 RCR(Rent) 685

East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts30 May 2009Dismissed

Attar Singh Vs Amarjit Singh and others

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 647

Criminal Procedure Code, 1973 (CrPC) — Section 319Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts30 May 2009Dismissed

Niranjan Singh Vs Smt. Kulwant Kaur and Others

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 42 : (2009) 155 PLR 611 : (2010) 7 RCR(Civil) 1358

Evidence Act, 1872 — Section 78, 81Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 34, 406, 498A, 500
High Courts30 May 2009

Kunan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0162

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 360, 361Probation of Offenders Act, 1958 — Section 3, 4, 6