High Courts29 May 2009
Dalip Singh Vs Suman Devi and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 615 : (2009) 3 RCR(Civil) 230
Guardians and Wards Act, 1890 — Section 10, 13, 6Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,266 of 4,622
High Courts29 May 2009Allowed
Kamlesh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) ACJ 2062 : (2009) 156 PLR 170 : (2009) 4 RCR(Civil) 234
High Courts29 May 2009
In re : Vinay Chandra Mishra, 1995(3) RCR(Criminal) 655 : (1995)2 SCC 584.
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0084
High Courts29 May 2009Dismissed
Babu Ram Gupta Vs Ram Pal Singh and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 621
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts29 May 2009
Court on its Own Motion Vs B.I.S. Chahal
Punjab And Haryana At Chandigarh · (2010) 157 PLR 80 : (2009) 3 RCR(Criminal) 233
Contempt of Courts Act, 1971 — Section 2(c)(ii)
High Courts29 May 2009Allowed
Kuldip Chand Vs Kishori Lal
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 91
High Courts29 May 2009Dismissed
R.L. Bhagat, IPS Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 729 : (2010) 3 SLR 737
Constitution of India, 1950 — Article 16, 16(4), 16(4A), 335Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5, 5(2), 6, 7, 8Punjab Police Service Rules, 1959 — Rule 10
High Courts28 May 2009Allowed
Inderjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 691
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts28 May 2009Dismissed
Brothers Gas Agency Vs Hemkunt Gases P. Ltd.
Punjab And Haryana At Chandigarh · (2010) 156 CompCas 17
Companies Act, 1956 — Section 433(c), 434
High Courts28 May 2009Dismissed
Rahul Kalsi Vs Anil Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 623
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts28 May 2009Dismissed
Harinder Singh Vs Joginder Singh Bittu and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 302 : (2009) 155 PLR 635 : (2010) 7 RCR(Civil) 1413
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 May 2009Dismissed
Ram Singh Vs Satbir and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 429 : (2009) 4 RCR(Civil) 166
High Courts28 May 2009
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 308
High Courts28 May 2009Allowed
Goldi @ Kulvinder Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 371
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
High Courts28 May 2009Allowed
Vijay Kumar Nayyar Vs P.O.L.C. and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 795
Industrial Disputes Act, 1947 — Section 11A
High Courts28 May 2009Allowed
Sheetla Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 331
High Courts28 May 2009Dismissed
Oriental Bank of Commerce and Another Vs Bikram Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 626
Evidence Act, 1872 — Section 85
High Courts27 May 2009Allowed
Harwant Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 321
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 May 2009Allowed
Ahsanul Haq Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 458 : (2009) 8 SLR 763
Constitution of India, 1950 — Article 226Punjab Financial Corporation (Payment of Gratuity to Employees) Regulations — Regulation 5, 7Punjab Financial Corporation (Staff) Regulations, 1961 — Regulation 41, 41(1), 41(2)
High Courts27 May 2009Dismissed
Dalbir Kaur Vs Gram Panchayat, Hirawan Kalan and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 12 : (2009) 3 RCR(Civil) 224
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7