Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(1), 47(2), 47(3), 47(4)Punjab Civil Services Rules — Rule 5.18, 8.18

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High Courts09 Jul 2009

Smt. Ram Piari Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2009) 225 CTR 330 : (2010) 327 ITR 318 : (2010) 187 TAXMAN 247

Income Tax Act, 1961 — Section 147, 148, 256, 271, 276C

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High Courts09 Jul 2009Dismissed

Jatinder Kumar Vs Commissioner, Ambala Division and Others

Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0170

Stamp Act, 1899 — Section 47A

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High Courts09 Jul 2009Dismissed

The Commissioner of Income Tax Vs Punjab State Electricity Board

Punjab And Haryana At Chandigarh · (2010) 230 CTR 302 : (2010) 320 ITR 469 : (2009) 183 TAXMAN 419

Income Tax Act, 1961 — Section 260A, 32

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High Courts09 Jul 2009

Sunehra Ram Vs Ram Kumar and Others

Punjab And Haryana At Chandigarh · (2009) 156 PLR 278

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

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High Courts09 Jul 2009Allowed

Bansal Alloys and Metals (P.) Ltd. Vs Commissioner of Customs

Punjab And Haryana At Chandigarh · (2009) 22 STT 250

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130, 149, 17, 27, 28C

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High Courts09 Jul 2009Dismissed

Gaj Raj and Others Vs Kunj Bihari and Another

Punjab And Haryana At Chandigarh · (2009) 156 PLR 42

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 279, 338, 427

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High Courts08 Jul 2009

Lakhan Singh and others Vs Narang Singh and others

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 943

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High Courts08 Jul 2009Dismissed

Maya Kishan Vs Karam Singh

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 669

East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(4), 19

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High Courts08 Jul 2009

Thakur Devi Investments (P.) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2010) 326 ITR 396

Income Tax Act, 1961 — Section 104, 104(1), 104(2), 105, 106

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High Courts08 Jul 2009Dismissed

Ishwar Chand Vs Municipal Committee

Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0174

Evidence Act, 1872 — Section 101, 110

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High Courts08 Jul 2009

The Commissioner of Income Tax Vs Ganesh Steel Indus.

Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 220

Income Tax Act, 1961 — Section 2, 263, 32A

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High Courts08 Jul 2009

Anoop Coop. Printing & Stationary Works primary Coop. Indl. Society Ltd. Vs Registrar, Cooperative Societies, Haryana

Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 812

Haryana Co-operative Societies Act, 1984 — Section 38(2)

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