High Courts15 Jul 2009Dismissed
Vithal Overseas Vs Commissioner of Income Tax-2
Punjab And Haryana At Chandigarh · (2011) 334 ITR 229 : (2009) 183 TAXMAN 429
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,259 of 4,622
High Courts15 Jul 2009
Saroj Rani Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2010) 1 ICC 80 : (2010) 2 RCR(Civil) 434
Hindu Marriage Act, 1955 — Section 13(1)(i)(a)
High Courts15 Jul 2009
Gupta and Company Vs Union of India & another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 940
High Courts15 Jul 2009
State of Punjab and another Vs Mithu Singh and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 656
High Courts15 Jul 2009
Raj Kumar Gautam Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 210
Punjab Social Security Fund Regulations — Regulation 3, 4, 7, 8, 9
High Courts15 Jul 2009Dismissed
Prem Kumar Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 102
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2009Dismissed
Commissioner of Wealth-tax Vs R.K. Mehra
Punjab And Haryana At Chandigarh · (2010) 228 CTR 205 : (2010) 325 ITR 601 : (2009) 184 TAXMAN 286
High Courts15 Jul 2009
Commissioner of Income Tax Vs Nuchem Limited
Punjab And Haryana At Chandigarh · (2010) 229 CTR 406 : (2009) 318 ITR 170
Income Tax Act, 1961 — Section 260A, 271
High Courts15 Jul 2009Dismissed
Commissioner of Income Tax Vs Raj Bricks Industry
Punjab And Haryana At Chandigarh · (2010) 322 ITR 625
Income Tax Act, 1961 — Section 260A, 45(4)
High Courts15 Jul 2009Dismissed
Ravinder Pal Vs Satish Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 119
Evidence Act, 1872 — Section 68
High Courts15 Jul 2009Dismissed
Bhim Sain Wadhwa Vs Ashok and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 372 : (2009) 156 PLR 122 : (2010) 5 RCR(Civil) 88
Civil Procedure Code, 1908 (CPC) — Section 92Penal Code, 1860 (IPC) — Section 420
High Courts15 Jul 2009Allowed
Jatinder Singh and Another Vs Smt. Amar Devi and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 125 : (2010) 1 RCR(Civil) 185
Evidence Act, 1872 — Section 68
High Courts15 Jul 2009Dismissed
Krishan Kumar and Another Vs Rameshwar Dayal and Others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0011
Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 2009Dismissed
Pritam Singh Vs Executive Engineer, Public Health and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 69 : (2009) 4 RCR(Civil) 788
Haryana Municipal Act, 1973 — Section 2(33)
High Courts14 Jul 2009Dismissed
Amar Singh and Sons Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jul 2009Dismissed
Israil and Others Vs Usman and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 61 : (2010) 1 RCR(Civil) 189
High Courts14 Jul 2009
Vaneet Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 4510 : (2010) 7 RCR(Criminal) 403
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37
High Courts14 Jul 2009Dismissed
Kishan Singh Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2009) 156 PLR 45
High Courts14 Jul 2009
Krishan Kumar Sardana Vs Sita Ram Adalakha and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 67 : (2010) 8 RCR(Civil) 781 : (2009) 4 RCR(Civil) 333 : (2009) 2 RCR(Rent) 317
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 2009
Nitishree International Pvt. Ltd. and others Vs K.N.Shukla and others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0130