High Courts17 Jul 2009Allowed
Jai Dev Shastri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 812
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,258 of 4,622
High Courts17 Jul 2009Allowed
M/s. Hawkins Cookers Ltd. Vs Municipal Committee, Hoshiarpur and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 340
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 61(2), 84
High Courts16 Jul 2009
Devinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 441
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5
High Courts16 Jul 2009Dismissed
Harvinder Singh Vs Sheena Rani
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 572 : (2010) 157 PLR 101 : (2009) 4 RCR(Civil) 114
Hindu Marriage Act, 1955 — Section 13(la), 13(lb)
High Courts16 Jul 2009Dismissed
Sukhmander Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 50 : (2009) 156 PLR 261 : (2010) 7 RCR(Civil) 583
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts16 Jul 2009Dismissed
State of Punjab and Another Vs Khalsa Pulp and Paper Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 29 VST 526
Punjab Value Added Tax Act, 2005 — Section 14B(7)(iii), 68(2)
High Courts16 Jul 2009Dismissed
Jeet Singh Vs Bahadur Singh
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 114 : (2010) 157 PLR 103 : (2009) 4 RCR(Civil) 196
High Courts16 Jul 2009
Shamsher Singh @ Sher Singh Vs Bahi Mohemmed and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 646
High Courts16 Jul 2009
Gaurav Chhabra Vs Union of India and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 107
High Courts16 Jul 2009Dismissed
Punjab Beverages Pvt. Ltd. Vs Col. A.S. Judge
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 472 : (2009) 156 PLR 103 : (2009) 4 RCR(Civil) 895
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 2009Dismissed
Commissioner of Income Tax Vs Giani Ram and Company
Punjab And Haryana At Chandigarh · (2009) 317 ITR 64
Income Tax Act, 1961 — Section 260A, 43B
High Courts16 Jul 2009Dismissed
Lallu Vs Nirdosh Kumar
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 384 : (2009) 156 PLR 242 : (2010) 7 RCR(Civil) 2026
Constitution of India, 1950 — Article 227
High Courts16 Jul 2009Allowed
Balwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 690
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Jul 2009Dismissed
Chamkaur Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 78
Penal Code, 1860 (IPC) — Section 148, 307
High Courts15 Jul 2009Dismissed
Bata Shoe Workers' Union (Regd.) Vs Presiding Officer, Industrial Tribunal-cum-Labor Court-I, Faridabad Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 272
Industrial Disputes Act, 1947 — Section 22(2), 23, 23(2), 23A
High Courts15 Jul 2009Allowed
Shree Siddhivinayak Educational Trust Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1077
High Courts15 Jul 2009Dismissed
Commissioner of Income Tax, Patiala Vs Raj Bricks Industry
Punjab And Haryana At Chandigarh · (2010) 322 ITR 625
Income Tax Act, 1961 — Section 260A, 45(4)
High Courts15 Jul 2009
Majestic Auto Ltd. Vs Commissioner of Sur-Tax, (Central) Ludhiana
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0243
High Courts15 Jul 2009Dismissed
Chamkaur Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 78
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts15 Jul 2009Dismissed
Moti Ram Gupta Vs Haryana Vidut Prasaran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 71 : (2010) 8 RCR(Civil) 789
Limitation Act, 1963 — Section 3, 9