High Courts22 Jul 2009Allowed
Durable Plastic Industries Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 118 : (2009) 4 RCR(Civil) 204
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,256 of 4,622
High Courts22 Jul 2009Dismissed
M.P. Singh Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 323 ITR 237
Income Tax Act, 1961 — Section 260A
High Courts22 Jul 2009Dismissed
Mangat Ram and Others Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2010) ACJ 2282 : (2009) 156 PLR 245
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts22 Jul 2009
M/s New India Construction Company Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 985
Haryana Value Added Tax Act, 2003 — Section 20(10), 20(4), 20(5), 21, 21(1)
High Courts22 Jul 2009Allowed
Nahar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 41
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 Jul 2009Dismissed
Raj Agro Mills Limited Vs Shree Gopal Vanaspati Limited
Punjab And Haryana At Chandigarh · (2010) 42 PTC 556
Constitution of India, 1950 — Article 227Copyright Act, 1957 — Section 62
High Courts22 Jul 2009Allowed
U.H.B.V.N. and Others Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 241 : (2009) 156 PLR 134 : (2009) 4 RCR(Civil) 199
Electricity Act, 2003 — Section 126, 127, 145
High Courts22 Jul 2009Dismissed
Prempal Gandhi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 231 CTR 100 : (2011) 335 ITR 23 : (2009) 185 TAXMAN 64
Income Tax Act, 1961 — Section 139, 148, 260A, 271
High Courts21 Jul 2009Dismissed
Naveen Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 668
Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2009
A.P. Raheja and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 449 : (2010) 29 VST 103
Haryana General Sales Tax Act, 1973 — Section 39
High Courts21 Jul 2009Dismissed
Mukhtiar Kaur Vs Parminder Singh etc.
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 939
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Jul 2009Allowed
Om Parkash and Others Vs Shyam Lal
Punjab And Haryana At Chandigarh · (2010) 157 PLR 210 : (2009) 4 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts21 Jul 2009
Commissioner of Income Tax Vs Smt. Shakuntala Devi
Punjab And Haryana At Chandigarh · (2009) 227 CTR 618 : (2009) 318 ITR 273 : (2009) 185 TAXMAN 8
Income Tax Act, 1961 — Section 143, 147, 148, 260A
High Courts21 Jul 2009Allowed
Bharat Petroleum Corporation Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 30 VST 201
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts21 Jul 2009Allowed
Prabhjot Singh Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 28 : (2010) 1 SLR 424
All India Council for Technical Education Act, 1987 — Section 10(n)
High Courts21 Jul 2009Dismissed
Commissioner of Income Tax Vs Soccer International Ltd.
Punjab And Haryana At Chandigarh · (2009) 318 ITR 23
Income Tax Act, 1961 — Section 260A
High Courts20 Jul 2009Allowed
Baljinder Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 603
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2009Dismissed
Krishan Lal Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2010) 159 PLR 407 : (2010) 1 RCR(Rent) 194
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Jul 2009Dismissed
National Insurance Company Ltd. Vs Azad Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2384 : (2009) 156 PLR 58 : (2011) 7 RCR(Civil) 2199
High Courts20 Jul 2009Dismissed
Sucha Singh and Others Vs Rajwant Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 263
Penal Code, 1860 (IPC) — Section 302, 324, 34