High Courts28 Jul 2009Dismissed

Ranjit Singh Vs Naranjan Singh

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 178 : (2009) 156 PLR 299 : (2010) 2 RCR(Civil) 16

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts27 Jul 2009

Sh. Chander Shekhar Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 124 FLR 65 : (2010) 3 LLJ 855 : (2009) 156 PLR 320 : (2009) 4 RCR(Civil) 466 : (2010) 1 SLR 428

Industrial Disputes Act, 1947 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 25F, 25FFF, 3