High Courts29 Jul 2009
Commissioner of Income Tax Vs Sukhjit Starch and Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2010) 326 ITR 29
Income Tax Act, 1961 — Section 256(1), 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,253 of 4,622
High Courts29 Jul 2009Dismissed
Pawan Kumar Gupta Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 63 : (2009) 2 RCR(Rent) 585
Criminal Procedure Code, 1973 (CrPC) — Section 173East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2009Dismissed
S. Sadhu Singh Vs Col. Avnish Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 815 : (2010) 1 RCR(Rent) 12
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts29 Jul 2009Allowed
New India Assurance Company Ltd. Vs Narender Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 691
Constitution of India, 1950 — Article 227
High Courts29 Jul 2009Allowed
Smt. Kamlesh Vs Sita Devi and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 34 : (2010) Supp CivCC 386 : (2009) 156 PLR 738 : (2010) 5 RCR(Civil) 589 : (2011) 1 TAC 1024
Constitution of India, 1950 — Article 227
High Courts29 Jul 2009Dismissed
The Commissioner of Income Tax Vs Brij Pal Sharma, Prop. B.P. Sharma and Co.
Punjab And Haryana At Chandigarh · (2010) 323 ITR 677 : (2009) 185 TAXMAN 252
Income Tax Act, 1961 — Section 260A, 44AD
High Courts29 Jul 2009
Rampur Engineering Company Ltd. Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2010) 2 BC 564 : (2009) 156 PLR 453 : (2010) 7 RCR(Civil) 963
Civil Procedure Code, 1908 (CPC) — Section 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 25
High Courts29 Jul 2009
Vandana Vs Deepak
Punjab And Haryana At Chandigarh · (2009) 2 HLR 438 : (2010) 7 RCR(Civil) 1890
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts29 Jul 2009
Rajinder Singh Vs Director, Rural Development and Panchayat
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 802
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts29 Jul 2009Dismissed
Jaspal Singh Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 DMC 731 : (2009) 156 PLR 826 : (2011) 6 RCR(Criminal) 1683
Constitution of India, 1950 — Article 227
High Courts29 Jul 2009Dismissed
Hindustan Petroleum Corporation Ltd. Vs Kaintal Auto Enterprises and Another
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 70 : (2009) 156 PLR 451 : (2010) 7 RCR(Civil) 585
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts29 Jul 2009
Surinder Kumar Vs Income Tax Officer, Ward-I, Narnaul (Haryana)
Punjab And Haryana At Chandigarh · (2010) 326 ITR 21 : (2009) 184 TAXMAN 334
Income Tax Act, 1961 — Section 147, 260A, 68, 69, 69A
High Courts29 Jul 2009Dismissed
Jagsir Singh Vs Mahasha Dev Raj
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 628 : (2009) 156 PLR 808
Constitution of India, 1950 — Article 227
High Courts28 Jul 2009Allowed
Mahabir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 886
Penal Code, 1860 (IPC) — Section 148, 149
High Courts28 Jul 2009
Ghanshayam Dass Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 258
Haryana Subordinate Agriculture (Group C) Service Rules, 1993 — Rule 12, 9(1), 9(1)(3), 9(2)
High Courts28 Jul 2009Dismissed
Siel Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 121 : (2009) 4 RCR(Civil) 632
Constitution of India, 1950 — Article 245, 246, 246(2), 246(3)Electricity Act, 2003 — Section 61, 65Punjab Electricity (Duty) Act, 1958 — Section 4
High Courts28 Jul 2009Dismissed
Coventry Coil-O-Matic (Haryana) Ltd. Vs ICICI Bank Ltd.
Punjab And Haryana At Chandigarh · (2009) 95 SCL 23
COMPANIES ACT, 1956 — Section 483
High Courts28 Jul 2009Dismissed
Suman Vs Rajnish Jalota
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0168
Hindu Marriage Act, 1955 — Section 9
High Courts28 Jul 2009Dismissed
The Haryana State Federation of Consumers' Cooperative Wholesale Stores Ltd. (Confed) Vs The Haryana Confed Employees Welfare Union
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0166
Industrial Disputes Act, 1947 — Section 25
High Courts28 Jul 2009Dismissed
Sh. Ram Gopal Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court-I and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 276 : (2010) 2 LLJ 395 : (2009) 156 PLR 302 : (2009) 4 RCR(Civil) 126 : (2009) 8 SLR 620
Industrial Disputes Act, 1947 — Section 16, 17, 25B, 25F