High Courts03 Aug 2009
Balwant Singh and Another Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,251 of 4,622
High Courts03 Aug 2009Allowed
Ajay Kumar Yadav Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0191
High Courts03 Aug 2009Allowed
Ashok Kumar Chadha Vs Haryana Vidyut Parsaran Nigam Limited
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 545
Constitution of India, 1950 — Article 226
High Courts03 Aug 2009
Swaraj Engines Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0189
Income Tax Act, 1961 — Section 147, 260A, 80I
High Courts03 Aug 2009Dismissed
Dr. Rajbir Singh Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 77
Constitution of India, 1950 — Article 14
High Courts03 Aug 2009Dismissed
Shree Krishna Paper Mill and Industries Limited Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 799 : (2010) 157 PLR 39
Industrial Disputes Act, 1947 — Section 12(3)
High Courts03 Aug 2009Dismissed
Sat Parkash alias Satpal Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 82 : (2010) 157 PLR 130 : (2009) 4 RCR(Civil) 357
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2009
Om Parkash Sharma : Veena Sharma Vs Kapoor Chand Jain
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 361
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
High Courts03 Aug 2009
Romesh Chander Vs Sohan Lal
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 6
Hindu Succession Act, 1956 — Section 14, 30Succession Act, 1925 — Section 63
High Courts03 Aug 2009
Bhag Chand and another Vs Maya Devi
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 790
High Courts03 Aug 2009Dismissed
Commissioner of Income Tax-II Vs Sikh Education Society
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0117
Income Tax Act, 1961 — Section 10, 11, 12, 13, 260A
High Courts03 Aug 2009
Field Medical Manekshaw Auditorium and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 98 : (2010) 2 LLJ 220 : (2009) 156 PLR 291
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Aug 2009Dismissed
Commissioner of Income Tax Vs National Institute and Financial Management
Punjab And Haryana At Chandigarh · (2010) 322 ITR 694
Income Tax Act, 1961 — Section 12A, 260A
High Courts03 Aug 2009Dismissed
Adarsh Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 844 : (2010) 2 LLJ 751 : (2010) 157 PLR 43 : (2010) 1 RCR(Civil) 107
Industrial Disputes Act, 1947 — Section 32, 34
High Courts03 Aug 2009Dismissed
Mohinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 929
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2009Dismissed
Prabhakar Traders Vs Veejay Traders and Others
Punjab And Haryana At Chandigarh · (2010) 2 BC 153 : (2010) 157 PLR 255
Partnership Act, 1932 — Section 19, 19(2)
High Courts31 Jul 2009Allowed
Avery India Limited Vs Presiding Officer, Labour Court-III and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 389 : (2009) 6 SLR 734
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Jul 2009Dismissed
The Commissioner of Income Tax Vs R.K. Rice Mills
Punjab And Haryana At Chandigarh · (2009) 319 ITR 173 : (2009) 185 TAXMAN 107
Income Tax Act, 1961 — Section 260A
High Courts31 Jul 2009
Ram Rati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 576
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(6), 2(g)
High Courts31 Jul 2009
Rai Jasbir Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 155