High Courts06 Aug 2009Dismissed
Chand Ram Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 473 : (2010) 1 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,249 of 4,622
High Courts06 Aug 2009Allowed
Dimple @ Kajal Vs Pankaj Mahajan
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 681
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Marriage Act, 1955 — Section 13, 13(1)Mental Health Act, 1987 — Section 4
High Courts06 Aug 2009
K.B.Sharma Vs Keerti Karan Dharni
Punjab And Haryana At Chandigarh · (2009) 4 ICC 659
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Aug 2009
Sandeep Kumar Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 183 : (2010) 2 RCR(Civil) 18
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts06 Aug 2009
K.B.Sharma & Ors. Vs Keerti Karan Dharni & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 353 : (2010) 2 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Penal Code, 1860 (IPC) — Section 148, 149, 302, 304(Ii), 323
High Courts06 Aug 2009
Varinder Kumar alias Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1822
Penal Code, 1860 (IPC) — Section 323, 324
High Courts06 Aug 2009
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 39 : (2009) 4 RCR(Civil) 568
Constitution of India, 1950 — Article 19(1)Punjab Municipal Corporation Act, 1976 — Section 122, 123, 174, 175, 326
High Courts05 Aug 2009
Premdeep Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 757
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 341
High Courts05 Aug 2009
Tripatjit Kaur and Others Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 51 : (2010) 6 RCR(Civil) 313
State Financial Corporations Act, 1951 — Section 29
High Courts05 Aug 2009Allowed
Ludhiana Improvement Trust Vs Smt. Pritam Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 621 : (2010) 2 RCR(Civil) 561
Constitution of India, 1950 — Article 21Delhi Development Act, 1957 — Section 21
High Courts05 Aug 2009
State of Punjab Vs R.K. Gupta
Punjab And Haryana At Chandigarh · (2009) 156 PLR 285
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts05 Aug 2009
Bhim Singh Vs Haryana State and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 779 : (2010) 2 RCR(Criminal) 44
High Courts05 Aug 2009Allowed
Satnam Singh Vs Parkash Chand
Punjab And Haryana At Chandigarh · (2009) 156 PLR 198
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts05 Aug 2009Allowed
Commissioner of Income Tax Vs Sas Educational Society
Punjab And Haryana At Chandigarh · (2009) 319 ITR 65
Income Tax Act, 1961 — Section 10, 12AA, 260A
High Courts05 Aug 2009Dismissed
Harjinder Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 855
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts05 Aug 2009Allowed
Prabh Dayal (Dead) through his LRs. Vs Daulat Ram
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 349
Limitation Act, 1963 — Article 64 , 65Punjab and Haryana High Court Rules and Order — Rule 8Specific Relief Act, 1963 — Section 6
High Courts05 Aug 2009Dismissed
Tek Chand Vs The Secretary, Punjab Housing Development Board, Sector 17, Chandigarh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 139 : (2010) 1 RCR(Rent) 221
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5, 7
High Courts05 Aug 2009Allowed
Gurdish Kaur and Another Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 933
High Courts04 Aug 2009Allowed
Mohan Lal and Another Vs Satish Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 940
High Courts04 Aug 2009Dismissed
Ram Niwas and others Vs Bhagirath and others
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 209 : (2009) 4 RCR(Criminal) 579
Criminal Procedure Code, 1973 (CrPC) — Section 145