High Courts04 Aug 2009Dismissed

Shiv Dayal Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 208, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Aug 2009Allowed

Hari Ram Vs Shashi Jain

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 724 : (2009) 156 PLR 828 : (2010) 2 RCR(Civil) 441

Civil Procedure Code, 1908 (CPC) — Section 34