High Courts31 Jul 2009Dismissed
Commissioner of Income Tax Vs Punjab Energy Development Agency
Punjab And Haryana At Chandigarh · (2010) 323 ITR 463 : (2009) 184 TAXMAN 273
Income Tax Act, 1961 — Section 11, 260A, 4, 80HH
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,252 of 4,622
High Courts31 Jul 2009Allowed
The Commissioner of Income Tax Vs Nuware India Ltd.
Punjab And Haryana At Chandigarh · (2009) 319 ITR 165
Income Tax Act, 1961 — Section 260A, 268A, 271
High Courts31 Jul 2009Dismissed
Jugal Kishore and Another Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2009) 156 PLR 393 : (2009) 4 RCR(Civil) 95
Punjab Municipal Corporation Act, 1976 — Section 269(1)
High Courts31 Jul 2009Dismissed
Gurcharan Singh Vs The Financial Commissioner (Co-Operation) and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 128 : (2009) 4 RCR(Civil) 355
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2009Allowed
Adhunik Metaliks Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 395 : (2009) 4 RCR(Civil) 242
Railways Act, 1989 — Section 65, 72, 73, 78, 79
High Courts31 Jul 2009
Surender Singh Vs Managing Director, Haryana State Federation of Co-Operative Sugar Mills Limited and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 403 : (2010) 1 RCR(Civil) 438 : (2010) 1 RCR(Civil) 823
Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2009
Surinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 537
Penal Code, 1860 (IPC) — Section 379
High Courts30 Jul 2009
Tejinder Singh Makkar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0259
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts30 Jul 2009Dismissed
Kulwinder Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Jul 2009Dismissed
Anil Kumar and Others Vs Executive Engineer, PWD Public Health, Div. No. 2 and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1073 : (2010) 157 PLR 359 : (2009) 4 RCR(Civil) 289 : (2009) 8 SLR 454
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jul 2009
Hindu College for Girls Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 1 LLJ 479 : (2010) 2 RCR(Civil) 138
High Courts30 Jul 2009
Idrish Vs Jaikam and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 608 : (2009) 156 PLR 32 : (2010) 6 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Section 146, 50Constitution of India, 1950 — Article 227
High Courts30 Jul 2009
Commissioner of Income Tax Vs Porrits and Spencers (Asia) Limited
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0163
Income Tax Act, 1961 — Section 260A
High Courts30 Jul 2009
Union of India and others Vs Hari Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 654
High Courts30 Jul 2009
Mahinder Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 279, 341, 427
High Courts30 Jul 2009Dismissed
Hardev Singh Vs Prem Pal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 405 : (2010) 6 RCR(Civil) 385
High Courts30 Jul 2009
Lakhwinder Kaur Vs Sarwan Singh and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts30 Jul 2009Allowed
Lakhwinder Kaur Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 261
Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 397, 482
High Courts30 Jul 2009Dismissed
Haryana State Federation of Consumer's Co-operative Wholesale Stores Ltd. and Others Vs Presiding Officer, Labour Court-cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 1 LLJ 471
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Jul 2009
Karnal Improvement Trust, Karnal through its Chairman Vs Rishi Kumar, Contractor
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 645