High Courts05 Nov 2009
Hawa Singh Vs The P.O., Industrial Tribunal-Cum-Labour Court, Hissar and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 769
Industrial Disputes Act, 1947 — Section 19(2), 19(6), 33C(2), 9A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,224 of 4,622
High Courts05 Nov 2009Allowed
Sh. Raj Kumar Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0015
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts05 Nov 2009
J.C.B. India Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 437
Central Excises and Salt Act, 1944 — Section 2(f)(iii)Constitution of India, 1950 — Article 226
High Courts04 Nov 2009Dismissed
Manjeet Singh Vs Smt. Santosh Devi and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 631 : (2010) 1 RCR(Rent) 123
High Courts04 Nov 2009Allowed
Dharam Pal Deshwal Vs Chaudhary Charan Singh Haryana Agricultural University, Hisar and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 739
High Courts04 Nov 2009Dismissed
Sunita Rani Chaurasia Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 179
High Courts04 Nov 2009Dismissed
Layak Ram Vs Dharamwati and Others etc.
Punjab And Haryana At Chandigarh · AIR 2009 P&H 95(1)
Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 41
High Courts04 Nov 2009
Manjit Kaur Vs Rupinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0166
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Nov 2009Allowed
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0160
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts04 Nov 2009Allowed
Union of India (UOI) and Others Vs Tarsem Lal and Another
Punjab And Haryana At Chandigarh · (2009) 8 SLR 768
Constitution of India, 1950 — Article 226, 323, 323A
High Courts04 Nov 2009Dismissed
Nirmal Kalra Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 3 SLR 718
Constitution of India, 1950 — Article 226, 227
High Courts04 Nov 2009
Mukesh Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0143
High Courts04 Nov 2009Dismissed
Ramesh Kumar Vs Sharda Devi @ Asha Devi
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 281 : (2009) 4 RCR(Civil) 927
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114, 50Hindu Marriage Act, 1955 — Section 9
High Courts04 Nov 2009Dismissed
Onkar Singh Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 115Specific Relief Act, 1963 — Section 6, 9
High Courts04 Nov 2009Dismissed
Commissioner of Income Tax Vs Punjab State Industrial Development Corporation
Punjab And Haryana At Chandigarh · (2010) 323 ITR 495
Income Tax Act, 1961 — Section 36(1)(viii)
High Courts04 Nov 2009Dismissed
The Commissioner of Income Tax Vs Rieta Biscuit Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (2010) 228 CTR 401 : (2010) 320 ITR 521
High Courts04 Nov 2009Dismissed
Harinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 425
Constitution of India, 1950 — Article 226, 227
High Courts04 Nov 2009Dismissed
Surinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0118
Land Acquisition Act, 1894 — Section 11, 17, 4, 48, 6
High Courts04 Nov 2009Dismissed
Ashok Kumar Vs The Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0115
Constitution of India, 1950 — Article 226
High Courts04 Nov 2009Dismissed
Commissioner of Income Tax-II Vs Hero Cycles Ltd.
Punjab And Haryana At Chandigarh · (2010) 233 CTR 74 : (2010) 323 ITR 518 : (2010) 189 TAXMAN 50
Income Tax Act, 1961 — Section 10, 14A, 260A